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ITAT Delhi Bench

81,208 judgments

COMMISSIONER OF INCOME TAX vs M/S PRASIDH LEASING LTD.

ITA/637/200420/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX -INTERNATIONAL TAXATION-3 vs SUMITOMO CORPORATION

ITA/185/201816/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

KRISHNA MARUTI LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX NEW DELHI

ITA/184/201816/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

KRISHNA MARUTI LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX NEW DELHI

ITA/182/201816/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX-INTERNATIONAL TAXATION-2 vs MITSUI & COMPANY LTD.

ITA/186/201816/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX-(EXEMPTIONS), vs M/S.GS1 INDIA

ITA/691/201716/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX - DELHI - 2 vs M/S BECTON DICKINSON INDIA PVT. LTD.

ITA/187/201816/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

M/S ABHIPRA CAPITAL LTD. vs DEPUTY COMMISSIONER OF INCOME

ITA/676/200515/2/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs DWARKA PRASAD AGGARWAL,

ITA/181/201813/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs DWARKA PRASAD AGGARWAL,

ITA/179/201813/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs DWARKA PRASAD AGGARWAL,

ITA/176/201813/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs DWARKA PRASAD AGGARWAL,

ITA/175/201813/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs DWARKA PRASAD AGGARWAL,

ITA/180/201813/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX-LTU vs CAPARO MARUTI LTD.

ITA/1017/201713/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX DELHI III vs E.I.DUPONT INDIA PVT.LTD.

ITA/25/201713/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs DWARKA PRASAD AGGARWAL,

ITA/174/201813/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs DWARKA PRASAD AGGARWAL,

ITA/178/201813/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX- 09, vs M/S. VERTEX CUSTOMER SERVICES INDIA PVT. LTD.,

ITA/172/201812/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs PLANMAN HR PVT. LTD.

ITA/170/201812/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs SAMEER GUPTA

ITA/169/201812/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA