ITAT Delhi Bench

81,208 judgments

COMMISSIONER OF INCOME TAX-1 vs ALCATEL LUCENT CANADA

ITA/225/201823/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI - 18 vs M/S. DLF COMMERCIAL PROJECTS CORPORATION

ITA/231/201823/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI - 18 vs M/S. DLF COMMERCIAL PROJECTS CORPORATION

ITA/226/201823/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX- 6, vs MLS. NTPC TAMIL NADU ENERGY CO. LTD.

ITA/234/201823/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION-1 vs ALCATEL LUCENT CANADA

ITA/227/201823/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX-IV vs DLF COMMERCIAL DEVELOPERS LTD

ITA/610/201722/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX-3 vs DLF COMMERCIAL DEVELOPERS LTD.

ITA/563/201522/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

AMITA DUA vs GIFT TAX OFFICER

GTA/1/200722/2/2018

COMMISSIONER OF INCOME TAX vs DLF LTD

ITA/263/200922/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX vs DLF LTD

ITA/233/200922/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX vs DLF LTD

ITA/291/200922/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX-IV vs DLF COMMERCIAL DEVELOPERS LTD.

ITA/507/201422/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX vs DLF LTD

ITA/215/200922/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX vs DLF LTD

ITA/234/200922/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

COMMISSIONER OF INCOME TAX DELHI vs THE MOTOR & GENERAL FINANCE LTD

ITA/76/200721/2/2018

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX DELHI vs M/S MGF INDIA LTD.

ITA/378/200421/2/2018

CASES PERTAINING TO SPL.DIVISION BENCHES

THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S HCL TECHNOLOGIES LTD.

ITA/216/201820/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S HCL TECHNOLOGIES LTD.

ITA/214/201820/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE PR. COMMISSIONER OF INCOME TAX -6 vs MARY KAY COSMETICS PVT. LTD.

ITA/213/201820/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRILICIPAL COMMISSIONER OF INCOME TAX - 1 vs M/S AMERICAN EXPRESS INDIA PVT. LTD.,

ITA/749/201620/2/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA