← All Benches
ITAT Delhi Bench
81,208 judgments
ITO, NEW DELHI vs SHRI OM PRAKASH, DELHI
ITA 5300/DEL/2015[2006-07]Status: Disposed23/2/2018AY 2006-07
SUPER CHARITABLE AND EDUCATIONAL SOCIETY,PANIPAT vs CIT(E), CHANDIGARH
ITA 4764/DEL/2015[]Status: Disposed23/2/2018
DCIT, NEW DELHI vs M/S. CONVERGYS CUSTOMER MANAGEMENT GROUP INC., GURGAON
ITA 3417/DEL/2015[2006-07]Status: Disposed23/2/2018AY 2006-07
M/S. SHERAWALI YARNS PVT. LTD.,NEW DELHI vs ACIT, MEERUT
ITA 2997/DEL/2015[2011-12]Status: Disposed23/2/2018AY 2011-12
M/S. UMBRELLA PROJECTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5955/DEL/2014[2010-11]Status: Disposed23/2/2018AY 2010-11
M/S. SHIVRIEM MEGAMARTS PRIVATE LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 5724/DEL/2014[2007-08]Status: Disposed23/2/2018AY 2007-08
M/S. B.L.K. LIFESTYLE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5335/DEL/2014[2008-09]Status: Disposed23/2/2018AY 2008-09
AIRPORT AUTHORITY OF INDIA,NEW DELHI vs ACIT, NEW DELHI
ITA 4821/DEL/2014[2010-11]Status: Disposed23/2/2018AY 2010-11
PRIYA PAPER (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1660/DEL/2014[2002-03]Status: Disposed23/2/2018AY 2002-03
S.K. GUPTA,NEW DELHI vs ADDL. DIT (INV.), NEW DELHI
ITA 6287/DEL/2013[2012-13]Status: Disposed23/2/2018AY 2012-13
ITO, NEW DELHI vs M/S PRIME TIME BUILDCONS PVT. LTD., NEW DELHI
ITA 4198/DEL/2013[2008-09]Status: Disposed23/2/2018AY 2008-09
M/S. SHIVA INSURANCE AGENCY LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3060/DEL/2012[2008-09]Status: Disposed23/2/2018AY 2008-09
ACIT, NEW DELHI vs M/S. CONTAINER COORPORATION OF INDIA LTD., NEW DELHI
ITA 1555/DEL/2012[2006-07]Status: Disposed23/2/2018AY 2006-07
ACIT, NEW DELHI vs M/S. CONTAINER CORPORATION OF INDIA LTD., NEW DELHI
ITA 1364/DEL/2012[2007-08]Status: Disposed23/2/2018AY 2007-08
ACIT, NEW DELHI vs M/S. CONTAINER CORPORATION OF INDIA LTD., NEW DELHI
ITA 1363/DEL/2012[2006-07]Status: Disposed23/2/2018AY 2006-07
ACIT, NEW DELHI vs SAMSUNG INDIA ELECTRONICS PVT. LTD., GURGAON
ITA 4181/DEL/2011[2002-03]Status: Disposed23/2/2018AY 2002-03
PRIYA PAPER (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 410/DEL/2011[2002-03]Status: Disposed23/2/2018AY 2002-03
RDC CONCRETE (INDIA) PVT. LTD.,MUMBAI vs DCIT, NEW DELHI
ITA 1911/DEL/2011[2004-05]Status: Disposed23/2/2018AY 2004-05
ACIT, CIRCLE-9(1) vs S.M. TELESYS LTD.,
ITA 2197/DEL/2006[2002-2003]Status: Disposed23/2/2018AY 2002-2003
PRINCIPAL COMMISSIONER OF INCOME TAX- 6 vs M/S. NTPC TAMIL NADU ENERGY CO. LTD.
ITA/233/201823/2/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
