← All Benches
ITAT Delhi Bench
81,208 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs RALLISON ELECTRICALS PVT. LTD.
ITA/237/201826/2/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs RALLISON ELECTRICALS PVT. LTD.
ITA/235/201826/2/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX -3 vs EVALUESERVE SEZ (GURGAON) PVT. LTD.
ITA/241/201826/2/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)- 1, vs NRA IRON & STEEL PVT. LTD.,
ITA/244/201826/2/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs ORIENTAL BANK OF COMMERCE
ITA/245/201826/2/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
M/S HUMBOLDT WEDAG INDIA PRIVATE. LIMITED. vs CIT, CIRCLE- 3, KOLKATA
ITA/242/201826/2/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
RAJESH GUPTA HUF vs PRINCIPAL COMMISSIONER OF INCOME TAX-11 & ANR.
ITA - 246 / 201826/2/2018
THE COMMISSIONER OF INCOME TAX CENTRAL-EXEMPTION vs EKLAVYA FOUNDATION
ITA/232/201823/2/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PREMIUM ACRES INFRATECH (P) LTD.,NEW DELHI vs ITO, WARD- 20(2), NEW DELHI
ITA 7734/DEL/2017[2013-14]Status: Disposed23/2/2018AY 2013-14
RAVI KUMAR,NEW DELHI vs ITO, WARD-44(4), NEW DELHI
ITA 6110/DEL/2017[2010-11]Status: Disposed23/2/2018AY 2010-11
NCJ ESTATE SOLUTIONS PVT. LTD.,NEW DELHI vs ITO, WARD- 13(1), NEW DELHI
ITA 4733/DEL/2017[2011-12]Status: Disposed23/2/2018AY 2011-12
DCIT, NEW DELHI vs M/S YAMAHA MOTOR INDIA PVT. LTD., NEW DELHI
ITA 64/DEL/2016[2005-06]Status: Disposed23/2/2018AY 2005-06
ACIT, NEW DELHI vs M/S. AMTEK INDIA LTD., NEW DELHI
ITA 2710/DEL/2016[2012-13]Status: Disposed23/2/2018AY 2012-13
ACIT, NEW DELHI vs M/S. AMTEK CRANKSHAFTS INDIA LTD, NEW DELHI
ITA 2709/DEL/2016[2012-13]Status: Disposed23/2/2018AY 2012-13
SMT. VIMAL CHAWLA CHARITABLE TRUST,FARIDABAD vs ACIT, FARIDABAD
ITA 2241/DEL/2016[2010-11]Status: Disposed23/2/2018AY 2010-11
DCIT, NEW DELHI vs M/S DHANUKA LABORATORIES LTD., NEW DELHI
ITA 163/DEL/2016[2012-13]Status: Disposed23/2/2018AY 2012-13
DCIT, NEW DELHI vs M/S. GAPS POWER INFRASTRUCTURE PVT. LTD., NEW DELHI
ITA 905/DEL/2015[2011-12]Status: Disposed23/2/2018AY 2011-12
SMT. SUNITA DEVI,GHAZIABAD vs ITO, GHAZIABAD
ITA 5752/DEL/2015[2010-11]Status: Disposed23/2/2018AY 2010-11
SH. SUDESH KUMAR CHAUDHARY,GHAZIABAD vs ITO, GHAZIABAD
ITA 5751/DEL/2015[2010-11]Status: Disposed23/2/2018AY 2010-11
M/S. PALIWAL GDR HOMESTYLES (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5465/DEL/2015[2012-13]Status: Disposed23/2/2018AY 2012-13
