← All Benches
ITAT Delhi Bench
81,208 judgments
ACIT, NEW DELHI vs NORTHERN INDIA TRANSPORT CO, NEW DELHI
ITA 524/DEL/2015[2000-01]Status: Disposed26/2/2018AY 2000-01
ACIT, NEW DELHI vs NORTHERN INDIA TRANSPORT CO, DELHI
ITA 523/DEL/2015[2000-01]Status: Disposed26/2/2018AY 2000-01
ACIT, NEW DELHI vs NORTHERN INDIA TRANSPORT CO, DELHI
ITA 522/DEL/2015[2000-01]Status: Disposed26/2/2018AY 2000-01
ACIT, NEW DELHI vs NORTHERN INDIA TRANSPORT CO, DELHI
ITA 521/DEL/2015[1999-00]Status: Disposed26/2/2018AY 1999-00
ACIT, NEW DELHI vs NORTHERN INDIA TRANSPORT CO, DELHI
ITA 520/DEL/2015[1999-00]Status: Disposed26/2/2018AY 1999-00
ACIT, NEW DELHI vs NORTHERN INDIA TRANSPORT CO, NEW DELHI
ITA 519/DEL/2015[1999-00]Status: Disposed26/2/2018AY 1999-00
DCIT, DEHRADUN vs M/S. YUZHMORGEOLOGIYA OVERSEAS LTD., NEW DELHI
ITA 6538/DEL/2014[2010-11]Status: Disposed26/2/2018AY 2010-11
INTELSAT CORPORATION,NEW DELHI vs ADIT, NEW DELHI
ITA 6312/DEL/2014[2011-12]Status: Disposed26/2/2018AY 2011-12
M/S. HARYANA KICKBOXING ASSOCIATION,NEW DELHI vs CIT, FARIDABAD
ITA 6179/DEL/2014[]Status: Disposed26/2/2018
M/S. INTELSAT CORPORATION,NEW DELHI vs ADIT, NEW DELHI
ITA 451/DEL/2014[2010-11]Status: Disposed26/2/2018AY 2010-11
DCIT, NEW DELHI vs M/S. ASAHI INDIA GLASS LIMITED, NEW DELHI
ITA 2183/DEL/2014[2007-08]Status: Disposed26/2/2018AY 2007-08
M/S. ASAHI INDIA GLASS LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 1637/DEL/2014[2007-08]Status: Disposed26/2/2018AY 2007-08
ITO, NEW DELHI vs SH. SHYAMVIR SINGH, DELHI
ITA 3033/DEL/2013[2009-10]Status: Disposed26/2/2018AY 2009-10
INTELSAT CORPORATION,NEW DELHI vs ADIT, NEW DELHI
ITA 6041/DEL/2012[2009-10]Status: Disposed26/2/2018AY 2009-10
ACIT, NEW DELHI vs M/S. L.T. OVERSEAS LTD., NEW DELHI
ITA 5426/DEL/2011[2000-01]Status: Disposed26/2/2018AY 2000-01
ACIT, NEW DELHI vs M/S. LODHI PROPERTY COMPANY LTD., NEW DELHI
ITA 4970/DEL/2011[2007-08]Status: Disposed26/2/2018AY 2007-08
LODHI PROPERTY COMPANY LTD.,GURGAON vs DCIT, NEW DELHI
ITA 4851/DEL/2011[2007-08]Status: Disposed26/2/2018AY 2007-08
ACIT, NEW DELHI vs M/S. L.T. OVERSEAS LTD., NEW DELHI
ITA 4478/DEL/2011[2000-01]Status: Disposed26/2/2018AY 2000-01
L T OVERSEAS LTD.,GURGAON vs CIT (APPEALS)- VII, NEW DELHI
ITA 4191/DEL/2011[2000-01]Status: Disposed26/2/2018AY 2000-01
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs RALLISON ELECTRICALS PVT. LTD.
ITA/236/201826/2/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA