JYOTSNA SURI vs. COMMISSIONER OF WELATH TAX DELHI I

$~30 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 6/2008 THE COMMISSIONER OF INCOME TAX V ..... Appellant Through: Ms. Lakshmi Gurung, Advocate. versus RANBAXY LABORATORIES LTD. ..... Respondent Through: Mr. Mayank Nagi, Advocate. CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA O R D E R % 29.01.2019 In terms of the Notification No. 3/2018 dated 11th July 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed. S.MURALIDHAR, J SANJEEV NARULA, J JANUARY 29, 2019 ss