← All Benches
ITAT Delhi Bench
77,368 judgments
INCOME TAX OFFICER, DELHI vs VISHWAS KOHLI, DELHI
ITA 1814/DEL/2026[2010-11]Status: Disposed23/9/2026AY 2010-11
SINNI POLYMERS PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE 32, DELHI
ITA 1649/DEL/2026[2019-20]Status: Disposed23/9/2026AY 2019-20
ESS KAY LAMINATIONS,DELHI vs DCIT CENTRAL CIRCLE 1, DELHI
ITA 1519/DEL/2026[2023-24]Status: Disposed23/9/2026AY 2023-24
KULDEEP BISHNOI,DELHI vs DCIT CENTRAL CIRCLE-32, DELHI
ITA 946/DEL/2025[2019-20]Status: Disposed23/9/2026AY 2019-20
BHAVYA BISHNOI,DELHI vs DCIT CENTRAL CIRCLE-32, NEW DELHI
ITA 945/DEL/2025[2019-20]Status: Disposed23/9/2026AY 2019-20
ARCHIT JAIN,DELHI vs DCIT CC-7, DELHI
ITA 8535/DEL/2025[2023-24]Status: Disposed23/9/2026AY 2023-24
RNT METALS PVT LTD,BHIWADI vs DCIT, CC-07, DELHI
ITA 8530/DEL/2025[2023-24]Status: Disposed23/9/2026AY 2023-24
RNT METALS PVT LTD,BHIWADI vs DCIT, CC-07, DELHI
ITA 8529/DEL/2025[2022-23]Status: Disposed23/9/2026AY 2022-23
RNT METALS PVT LTD,BHIWADI vs DCIT, CENTRAL CIRCLE-7, DELHI
ITA 8528/DEL/2025[2021-22]Status: Disposed23/9/2026AY 2021-22
ANKUR SHARMA,JEEWAN PARK vs CIT APPEALS, MAYUR BHAWAN
ITA 8129/DEL/2025[2023-24]Status: Disposed23/9/2026AY 2023-24
ACIT, CENTRAL CIRCLE, KARNAL vs MAHARISHI MARKANDESHWAR TRUST, AMBALA CITY
ITA 6850/DEL/2025[2020-21]Status: Disposed23/9/2026AY 2020-21
DEEPTI CHAWLA,GURGAON, HARYANA vs ITO, CIVIC CENTRE, DELHI
ITA 6834/DEL/2025[2011-2012]Status: Disposed23/9/2026AY 2011-2012
VIKAS JALAN,PITAMPURA vs CIT- APPEAL - 30, JHANDEWALAN
ITA 6816/DEL/2025[2019-20]Status: Disposed23/9/2026AY 2019-20
INCOME TAX OFFICER, DELHI vs RAJ MALHOTRA, DELHI
ITA 4655/DEL/2025[2017-18]Status: Disposed23/9/2026AY 2017-18
SRI VATS KRIPA KUTUMB,FARIDABAD vs ITO WARD EXEMPTION, FARIDABAD
ITA 7480/DEL/2026[-]Status: Disposed22/9/2026
SRI VATS KRIPA KUTUMB,FARIDABAD vs ITO EXEMPTION WARD , FARIDABAD
ITA 7479/DEL/2026[-]Status: Disposed22/9/2026
RADHEY SHYAM SINGHAL ,DELHI vs ITO WARD 44(1), DELHI
ITA 7472/DEL/2026[2016-17]Status: Disposed22/9/2026AY 2016-17
RADHEY SHYAM SINGHAL,DELHI vs ITO WARD 44(1), DELHI
ITA 7471/DEL/2026[2015-16]Status: Disposed22/9/2026AY 2015-16
DAYA NAND,PANIPAT vs ITO WARD 1, PANIPAT
ITA 7470/DEL/2026[2013-14]Status: Disposed22/9/2026AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs RAMESHWAR DAYAL EDUCATION TRUST, NEW DELHI
ITA 6028/DEL/2026[2012-13]Status: Disposed22/9/2026AY 2012-13