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ITAT Delhi Bench
77,368 judgments
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs RAMESHWAR DAYAL EDUCATION TRUST, NEW DELHI
ITA 6027/DEL/2026[2011-12]Status: Disposed22/9/2026AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs RAMESHWAR DAYAL EDUCATION TRUST, NEW DELHI
ITA 6026/DEL/2026[2010-11]Status: Disposed22/9/2026AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs RAKESH SHARMA, NEW DELHI
ITA 6017/DEL/2026[2011-12]Status: Disposed22/9/2026AY 2011-12
RAJAN RAMANEE,NEW DELHI vs INCOME TAX OFFICER WARD 50(1), NEW DELHI, NEW DELHI
ITA 2333/DEL/2026[2012-13]Status: Disposed22/9/2026AY 2012-13
ACIT, DELHI vs MANI SONI ABROL, DELHI
ITITA 3/DEL/2025[2017-18]Status: Disposed22/9/2026AY 2017-18
LATE SHRI NARESH MOHAN DAGA THROUGH LEGAL HEIR SHRI AKSHAT DAGA,GHAZIABAD vs WARD 2(2)(1) GHAZIABAD, GHAZIABAD
ITA 7294/DEL/2026[2011-12]Status: Disposed22/9/2026AY 2011-12
SH. DURGA PARSAD THROUGH HIS LEGAL HEIR SMT. SAVITA,DELHI vs ITO WARD 45 (1), NEW DELHI
ITA 7210/DEL/2026[2012-12]Status: Disposed22/9/2026AY 2012-12
BOMBAY HIGHWAY CARRIERS PRIVATE LIMITED,DELHI vs ITO WARD 5 (1), DELHI
ITA 6863/DEL/2026[2014-15]Status: Disposed22/9/2026AY 2014-15
RANJU JAIN,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 6772/DEL/2026[2012-13]Status: Disposed22/9/2026AY 2012-13
JOGINDER LAL AHUJA,DELHI vs THE INCOME TAX OFFICER, WARD 28(5), DELHI, DELHI
ITA 6765/DEL/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
JASWANT SEHGAL,KARNAL vs INCOME TAX OFFICER UNDER FACELESS ASSESSMENT UNIT, KARNAL
ITA 6456/DEL/2026[2015-16]Status: Disposed22/9/2026AY 2015-16
ASHOK KUMAR SYAL,DELHI vs ITO WARD 70 (5), DELHI
ITA 6306/DEL/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
CAMBRIDGE UNIVERSITY PRESS & ASSESSMENT INDIA PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(2), DELHI
ITA 4924/DEL/2026[2020-21]Status: Disposed22/9/2026AY 2020-21
SHANTA AGGARWAL,DELHI vs WARD 59(4) DELHI, DELHI
ITA 4788/DEL/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
SANJEEV JAIN,DELHI vs INCOME TAX OFFICER, WARD 58(7), VIKAS BHAWAN
ITA 4694/DEL/2026[2022-23]Status: Disposed22/9/2026AY 2022-23
NTPC GE POWER SERVICES PVT. LTD.,DELHI vs DCIT, DELHI
ITA 3208/DEL/2026[2017-2018]Status: Disposed22/9/2026AY 2017-2018
INCOME TAX OFFICER, WARD-1, SONEPAT, SONEPAT vs SHAILENDER SINGH RANA, SONEPAT
ITA 2875/DEL/2026[2019-20]Status: Disposed22/9/2026AY 2019-20
M & M HOSPITALITIES PRIVATE LIMITED,LUDHIANA vs LD. AO, ACIT, CENTRAL CIRCLE 28, DELHI, DELHI
ITA 1631/DEL/2026[2015-16]Status: Disposed22/9/2026AY 2015-16
M & M HOSPITALITIES PRIVATE LIMITED,LUDHIANA vs LD. AO, DCIT,CENTAL CIRCLE-28, NEW DELHI
ITA 1630/DEL/2026[2015-16]Status: Disposed22/9/2026AY 2015-16
MS SUPPORT SERVICES LIMITED,DELHI vs DCIT CIRCLE 16(1), DELHI, DELHI
ITA 1456/DEL/2026[2021-22]Status: Disposed22/9/2026AY 2021-22
