ITAT Delhi Bench

MS SUPPORT SERVICES LIMITED,DELHI vs DCIT CIRCLE 16(1), DELHI, DELHI

MS SUPPORT SERVICES LIMITED,DELHI vs DCIT CIRCLE 16(1), DELHI, DELHI

ACIT, DELHI vs ANIL KUMAR RAJPUT, DELHI

ACIT, DELHI vs ANIL KUMAR RAJPUT, DELHI

ACIT(OSD), RANGE-10, ITO vs JINDAL POLY FILMS LTD., BULAND SAHAR

ACIT(OSD), RNAGE -10, ITO vs JINDAL POLY FILMS LTD., BULAND SAHAR

DCIT CIRCLE 16(1), NEW DELHI vs NOON E-COMMERCE INDIA PRIVATE LIMITED, NEW DELHI

INCOME TAX OFFICER, DELHI vs GENNEXT PROMOTERS PRIVATE LIMITED, DELHI

VIKAS CHOUDHARY,DELHI vs ACIT, CIRCLE-67(1), NEW DELHI

SNEH KAPUR,DELHI vs ITO WARD 29(8), DELHI

CIT(A) not filed 3. Assessment Order u/s 144/148 not filed in duplicate. 4. Grounds of Appeal before ITAT not filed 5. Order of CIT(A) u/s 250 not filed." 2. No steps appear to have been taken by the assessee to remove the defects in filing of the instant appeal. Since nothing has been filed by the assessee and no record is available before us, we are constrained to dismiss the assessee's instant appeal being 'defective'. Ordered accordingly. 3. In the result, assessee's appeal ITA No. 4759

M/S. R.K. LOGISTICS vs COMMISSIONER OF CUSTOMS

M/S R. K. LOGISTICS vs COMMISSIONER OF CUSTOMS

DEEPAK GARG,PANIPAT vs DCIT CENTRAL CIRCLE , KARNAL

DEEPAK GARG,PANIPAT vs DCIT CENTRAL CIRCLE , KARNAL

DEEPAK GARG,PANIPAT vs DCIT CENTRAL CIRCLE , KARNAL

DEEPAK GARG,PANIPAT vs DCIT CENTRAL CIRCLE , KARNAL

OM PRAKASH,GURGAON vs DCIT, CIRCLE-3, GURGAON

TELECOM NETWORK SOLUTIONS PRIVATE LIMITED,DELHI vs ACIT, CIRCLE-25(1), DELHI

BRAHAM PRAKASH,DELHI vs INCOME TAX OFFICER- WARD 36(1), NEW DELHI

RAJ KUMAR,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI