← All Benches
ITAT Delhi Bench
77,368 judgments
A G M PROPERTIES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 1(1), DELHI, DELHI
ITA 414/DEL/2026[2010-11]Status: Disposed23/9/2026AY 2010-11
BEACON HIGHER EDUCATION SERVICES PRIVATE LIMITED,NEW DELHI vs THE COMMISSIONER OF INCOME TAX (APPEALS), INCOME TAX DEPARTMENT
ITA 4107/DEL/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
DARBARI LAL FOUNDATION,DELHI vs ACIT CIRCLE EXEMPTION 1(1), DELHI
ITA 3927/DEL/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
JAI KUWAAR,PANIPAT vs ITO WARD 1, KARNAL
ITA 3916/DEL/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
KASPER INFORMATION TECHNOLOGY PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRLCE-25, NEW DELHI
ITA 3597/DEL/2026[2017-18]Status: Disposed23/9/2026AY 2017-18
SIRVINDER SINGH,DELHI vs ITO WARD 43(1), DELHI
ITA 3060/DEL/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
DAVENDRA SINGH,SHAMLI vs ITO, SHAMLI
ITA 2874/DEL/2026[2012-13]Status: Disposed23/9/2026AY 2012-13
LALIT,SONIPAT vs ITO WARD 1, SONIPAT
ITA 2856/DEL/2026[2019-20]Status: Disposed23/9/2026AY 2019-20
POONAM DEVI,DELHI vs INCOME TAX OFFICER WARD 50(1), DELHI
ITA 2472/DEL/2026[2020-21]Status: Disposed23/9/2026AY 2020-21
SNT DERIVATIVE BROKING PVT. LTD,AHMEDABAD vs INCOME TAX OFFICER, WARD - 24(1), DELHI, DELHI
ITA 2469/DEL/2026[2015-16]Status: Disposed23/9/2026AY 2015-16
M/S ENERGY DEVELOPMENT COMPANY LIMITED,WEST BENGAL, KOLKATA vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, HARYANA, GURGAON
ITA 2110/DEL/2026[2020-21]Status: Disposed23/9/2026AY 2020-21
M/S ENERGY DEVELOPMENT COMPANY LIMITED,WEST BENGAL, KOLKATA vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, HARYANA, GURGAON
ITA 2109/DEL/2026[2019-20]Status: Disposed23/9/2026AY 2019-20
M/S ENERGY DEVELOPMENT COMPANY LIMITED,WEST BENGAL, KOLKATA vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, HARYANA, GURGAON
ITA 2108/DEL/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
M/S ENERGY DEVELOPMENT COMPANY LIMITED,WEST BENGAL, KOLKATA vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, HARYANA, GURGAON
ITA 2107/DEL/2026[2017-18]Status: Disposed23/9/2026AY 2017-18
M/S ENERGY DEVELOPMENT COMPANY LIMITED,WEST BENGAL, KOLKATA vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, HARYANA, GURGAON
ITA 2106/DEL/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
M/S ENERGY DEVELOPMENT COMPANY LIMITED,WEST BENGAL, KOLKATA vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, HARYANA, GURGAON
ITA 2105/DEL/2026[2015-16]Status: Disposed23/9/2026AY 2015-16
M/S ENERGY DEVELOPMENT COMPANY LIMITED,WEST BENGAL, KOLKATA vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, HARYANA, GURGAON
ITA 2104/DEL/2026[2014-15]Status: Disposed23/9/2026AY 2014-15
M/S ENERGY DEVELOPMENT COMPANY LIMITED,KOLKATA, WEST BENGAL vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, GURGAON, HARYANA
ITA 2103/DEL/2026[2013-14]Status: Disposed23/9/2026AY 2013-14
M/S ENERGY DEVELOPMENT COMPANY LIMITED,KOLKATA, WEST BENGAL vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, GURGAON HARYANA
ITA 2102/DEL/2026[2011-12]Status: Disposed23/9/2026AY 2011-12
ACIT, NEW DELHI vs TENERON LIMITED, NEW DELHI
ITA 1911/DEL/2026[2018]Status: Disposed23/9/2026
