← All Benches
ITAT Delhi Bench
77,368 judgments
ABHEY SINGH,GURGAON vs INCOME TAX OFFICER WARD 1(1), GURGAON, GURGAON
ITA 6764/DEL/2026[2011-12]Status: Disposed23/9/2026AY 2011-12
ARJUN SINGH,PALWAL vs WARD 1(1), FBD, FARIDABAD
ITA 6487/DEL/2026[2013-14]Status: Disposed23/9/2026AY 2013-14
SOPNA RANI PANDHY,UTTAR PRADESH vs INCOME TAX, OFFICER, WARD 2(2)(3),GHAZIABAD, GHAZIABAD
ITA 6453/DEL/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
W L D INVESTMENTS PRIVATE LIMITED,DELHI vs DCIT CIRCLE 25(1), DELHI
ITA 5844/DEL/2026[2021-22]Status: Disposed23/9/2026AY 2021-22
ASHISH KUMAR,PANIPAT vs INCOME TAX OFFICER, WARD-1, PANIPAT, PANIPAT
ITA 5765/DEL/2026[2017-18]Status: Disposed23/9/2026AY 2017-18
PRAVEEN KHURANA,NEW DELHI vs ACIT, NEW DELHI
ITA 5414/DEL/2026[1998-1999]Status: Disposed23/9/2026AY 1998-1999
YOUNG WOMENS CHRISTIAN ASSOCIATION OF INDIA,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 5323/DEL/2026[2026-27]Status: Disposed23/9/2026AY 2026-27
YOUNG WOMENS CHRISTIAN ASSOCIATION OF INDIA,DELHI vs CIT(EXEMPTION), DELHI
ITA 5322/DEL/2026[2026-27]Status: Disposed23/9/2026AY 2026-27
ANCHAL SINHA,DELHI vs ITO, WARD 50(1), DELHI, DELHI
ITA 5214/DEL/2026[2020-21]Status: Disposed23/9/2026AY 2020-21
SICE-VAAN JOINT VENTURE,DELHI vs ASSESSMENT UNIT/CIRCLE 43(1), DELHI
ITA 4919/DEL/2026[2022-23]Status: Disposed23/9/2026AY 2022-23
PRATEEK SHARMA,HAPUR vs INCOME TAX OFFICER WARD(2)(3)(5), HAPUR
ITA 4601/DEL/2026[2012-13]Status: Disposed23/9/2026AY 2012-13
JYOTI RANI,HISSAR vs INCOME TAX OFFICER, WARD -1, HISSAR
ITA 4528/DEL/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
VIJAY KUMAR MANCHANDA,NEW DELHI vs INCOME TAX OFFICER WARD 59(8), DELHI, DELHI
ITA 4520/DEL/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
AKHIL BANSAL,SHAMLI vs ITO WARD 1(4), SHAMLI
ITA 4394/DEL/2026[2012-13]Status: Disposed23/9/2026AY 2012-13
NAVNIRMAN TRUST,VASANT KUNJ vs CIT(EXEMPTION), DELHI
ITA 4334/DEL/2026[2026-27]Status: Disposed23/9/2026AY 2026-27
NAVNIRMAN TRUST,VASANT KUNJ vs CIT(EXEMPTION), DELHI, DELHI
ITA 4333/DEL/2026[2026-27]Status: Disposed23/9/2026AY 2026-27
KALAWATI DEVI SURAJ BHAN VERMA MEMORIAL EDUCTATION SOCIETY,NARNAUL vs COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA 4292/DEL/2026[2027-2028]Status: Disposed23/9/2026AY 2027-2028
AJAY KUMAR BAKAYA,GURUGRAM vs ACIT, CIRCLE 1(1), GURUGRAM
ITA 423/DEL/2026[2022-23]Status: Disposed23/9/2026AY 2022-23
A G M PROPERTIES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 1(1), DELHI, DELHI
ITA 416/DEL/2026[2013-14]Status: Disposed23/9/2026AY 2013-14
A G M PROPERTIES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 1(1), DELHI, DELHI
ITA 415/DEL/2026[2012-1133]Status: Disposed23/9/2026AY 2012-1133