← All Benches
ITAT Delhi Bench
78,165 judgments
INDIAN EDUCATION FOUNDATION,MEERUT vs CIT EXEMPTION, DELHI
ITA 4862/DEL/2026[-]Status: Disposed24/6/2026
VIDHU GUPTA ,UTTAR PRADESH vs DCIT CENTRAL CIRCLE -8, DELHI
ITA 4749/DEL/2026[2021-22]Status: Disposed24/6/2026AY 2021-22
VIDHU GUPTA,UTTAR PRADESH vs DCIT CENTRAL CIRCLE -8 , DELHI
ITA 4748/DEL/2026[2020-21]Status: Disposed24/6/2026AY 2020-21
SHRI SANATAN DARAM SABHA,HARYANA vs CIT EXEMPTIONS, CHANDIGARH
ITA 4709/DEL/2026[2026-27]Status: Disposed24/6/2026AY 2026-27
NEW INDIA MOVEMENT,DELHI vs SHRI PRAKASH DUBEY CIT(EXEMPTION), DELHI
ITA 4707/DEL/2026[2026-27]Status: Disposed24/6/2026AY 2026-27
NEETA, DELHI vs ITO WARD - 59 (8) , DELHI
ITA 4667/DEL/2026[2018-19]Status: Disposed24/6/2026AY 2018-19
NEETA ,DELHI vs ITO WARD - 59 (8) , DELHI
ITA 4666/DEL/2026[2018-19]Status: Disposed24/6/2026AY 2018-19
BATTA EDUCATION FOUNDATION,GURGAON vs ASSESSING OFFICER- EXEMPTIONS WARD FARIDABAD, FARIDABAD
ITA 4467/DEL/2026[2026-27]Status: Disposed24/6/2026AY 2026-27
INDRA DEVI,DELHI vs ITO WARD 43(1) , DELHI
ITA 4440/DEL/2026[2015-16]Status: Disposed24/6/2026AY 2015-16
KKMS FOUNDATION,DELHI vs INCOME TAX OFFICER, WARD EXEMPTION 1(4), DELHI, DELHI
ITA 4269/DEL/2026[2027-28 to 2031-32]Status: Disposed24/6/2026
SHRI DIGAMBER JAIN PANCHAYAT REWARI,REWARI, HARYANA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH
ITA 4266/DEL/2026[2027-2028]Status: Disposed24/6/2026AY 2027-2028
SYSNETIANS WELFARE ASSOCIATION ,DELHI vs CIT (EXEMPTION), DELHI
ITA 4262/DEL/2026[2024-25]Status: Disposed24/6/2026AY 2024-25
DELHI BLUE POTTERY TRUST,NEW DELHI, INDIA vs CIT(EXEMPTION), CIVIC CENTER, NEW DELHI
ITA 4251/DEL/2026[2026-27]Status: Disposed24/6/2026AY 2026-27
GLOBAL INDIAN FOUNDATION,LAXMI NAGAR,DELHI vs CIT, EXAMTION DELHI, MINTO ROAD, DELHI
ITA 4250/DEL/2026[2027-28]Status: Disposed24/6/2026AY 2027-28
GLOBAL INDIAN FOUNDATION,LAXMI NAGAR, DELHI vs CIT, EXAMTION DELHI, MINTO ROAD
ITA 4249/DEL/2026[2027-28]Status: Disposed24/6/2026AY 2027-28
H.P LOHIA FOUNDATION,HARYANA vs CIT (EXEMPTIONS), CHANDIGARH
ITA 4222/DEL/2026[-]Status: Disposed24/6/2026
H.P LOHIA FOUNDATION ,HARYANA vs CIT - (EXEMPTIONS) , CHANDIGARH
ITA 4221/DEL/2026[-]Status: Disposed24/6/2026
CHARITIES AID FOUNDATION INDIA,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
ITA 4019/DEL/2026[2026-27]Status: Disposed24/6/2026AY 2026-27
CHARITIES AID FOUNDATION INDIA,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
ITA 4018/DEL/2026[2026-27]Status: Disposed24/6/2026AY 2026-27
MAHESH TRIVEDI,BHILWARA, RAJASTHAN vs DCIT, CENTRAL CIRCLE-18, DELHI, DELHI
ITA 395/DEL/2026[2020-21]Status: Disposed24/6/2026AY 2020-21