← All Benches
ITAT Delhi Bench
78,165 judgments
MALKHAN SINGH,H.NO VILLAGE BAZIDA RORAN vs AO, KARNAL
ITA 7371/DEL/2025[2012-13]Status: Disposed25/6/2026AY 2012-13
DEEP CHAND SINGHAL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -3 DELHI, DELHI
ITA 6986/DEL/2025[2021-22]Status: Disposed25/6/2026AY 2021-22
FLORENCE NIGHTINGALE EDUCATIONAL SOCIETY,DELHI vs DCIT, CENTRAL CIRCLE-29, NEW DELHI, DELHI
ITA 5586/DEL/2025[2017-18]Status: Disposed25/6/2026AY 2017-18
YUM RESTAURANTS (INDIA) PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), NEW DELHI
ITA 5168/DEL/2025[2014-15]Status: Disposed25/6/2026AY 2014-15
INCOME TAX OFFICER WARD-2(1), FARIDABAD, FARIDABAD vs SH. RAJINDER PRASHAD SINGHAL, FARIDABAD
ITA 3612/DEL/2025[2016-17]Status: Disposed25/6/2026AY 2016-17
MANTOLA COOPERATIVE THRIFT AND CREDIT SOCIETY LIMITED,NEW DELHI vs INCOME TAX OFICER WARD 62(5), NEW DELHI
ITA 3597/DEL/2025[2017-18]Status: Disposed25/6/2026AY 2017-18
PRABHAT BHATIA,WEST PATEL NAGAR, DELHI vs CIRCLE INT TAX 1(1)(2), NEW DELHI
ITA 1116/DEL/2025[2015-16]Status: Disposed25/6/2026AY 2015-16
LANDCRAFT PROMOTERS PRIVATE LIMITED,GHAZIABAD vs DCIT, CENTRAL CIRCLE-28, DELHI
ITSSA 2247/DEL/2026[2014-15]Status: Disposed24/6/2026AY 2014-15
SKY HIGH XXII LEASING COMPANY LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX) CIRCLE 3(1)(2), DELHI , DELHI
ITITA 55/DEL/2026[2023-24]Status: Disposed24/6/2026AY 2023-24
SKY HIGH XCV LEASING COMPANY LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX) CIRCLE 3(1)(2), DELHI , DELHI
ITITA 54/DEL/2026[2023-24]Status: Disposed24/6/2026AY 2023-24
NAVIGATORAVIATIONIRELAND 7 DESIGNATEDACTIVITY COMPANY(FORMERLY KNOWNAS NAVIGATORAVIATIONIRELAND7LTD),IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX INT TAX CIRCLE 2(2)(2) NEW DELHI, NEW DELHI
ITITA 133/DEL/2026[2023-24]Status: Disposed24/6/2026AY 2023-24
JACKSON SQUARE AVIATION IRELAND LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX INT TAX CIRCLE 2(1)(2) NEW DELHI, NEW DELHI
ITITA 130/DEL/2026[2023-24]Status: Disposed24/6/2026AY 2023-24
PEMBROKE AIRCRAFT LEASING 11 LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX INT TAX CIRCLE 2(2)(2) NEW DELHI, NEW DELHI
ITITA 129/DEL/2026[2023-24]Status: Disposed24/6/2026AY 2023-24
ORIENTAL LEASING 8 COMPANY LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX INT TAX CIRCLE 2(2)(2) NEW DELHI, NEW DELHI
ITITA 128/DEL/2026[2023-24]Status: Disposed24/6/2026AY 2023-24
PEMBROKE AIRCRAFT LEASING 4 LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX INT TAX CIRCLE 2(2)(2) NEW DELHI, NEW DELHI
ITITA 127/DEL/2026[2023-24]Status: Disposed24/6/2026AY 2023-24
RADIOHEAD ISSUER DESIGNATED ACTIVITY COMPANY,IRELAND vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX INT TAX CIRCLE 3(1)(1) NEW DELHI, NEW DELHI
ITITA 126/DEL/2026[2023-24]Status: Disposed24/6/2026AY 2023-24
VERMILLION AVIATION (EIGHT) LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX INT TAX CIRCLE 3(1)(1) NEW DELHI, NEW DELHI
ITITA 116/DEL/2026[2023-24]Status: Disposed24/6/2026AY 2023-24
S. PUSHPINDER SINGH MEMORIAL TRUST,DELHI vs WARD EXEMP 2(3), DELHI, NEW DELHI
ITA 4979/DEL/2026[2027-28 ONWARDS]Status: Disposed24/6/2026
S. PUSHPINDER SINGH MEMORIAL TRUST,NEW DELHI vs WARD EXEMP 2(3) NEW DELHI, NEW DELHI
ITA 4978/DEL/2026[2027-28 ONWARDS]Status: Disposed24/6/2026
SHAPOORJI PALLONJI FOUNDATION ,DELHI vs CIT(EXEMPTIONS) DELHI, DELHI
ITA 4914/DEL/2026[2027-28]Status: Disposed24/6/2026AY 2027-28