← All Benches
ITAT Delhi Bench
78,165 judgments
VAISH SAMNVAY SAMITI,FARIDABAD vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3949/DEL/2026[2026-27]Status: Disposed24/6/2026AY 2026-27
JYOTSNA SHOURIE DANCE SOCIETY,DELHI vs CIT E , DELHI
ITA 3881/DEL/2026[-]Status: Disposed24/6/2026
JYOTSNA SHOURIE DANCE SOCIETY,DELHI vs CIT E , DELHI
ITA 3880/DEL/2026[-]Status: Disposed24/6/2026
NAVNEET SALUJA,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 386/DEL/2026[2019-20]Status: Disposed24/6/2026AY 2019-20
SARASWATI EDUCATION SOCIETY,ROHTAK, HARYANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3821/DEL/2026[NA]Status: Disposed24/6/2026
SHIV WELFARE TRUST,BAHADURGARH vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3800/DEL/2026[NA]Status: Disposed24/6/2026
SHIV WELFARE TRUST,BAHADURGARH vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 3799/DEL/2026[NA]Status: Disposed24/6/2026
HERNIA SOCIETY OF INDIA-NATIONAL, CHAPTER OF ASIA PACAFIC HERNIA SOCIETY,DELHI vs CIT(EXEMPTION), DELHI
ITA 3754/DEL/2026[2026-27]Status: Disposed24/6/2026AY 2026-27
ICE HOCKEY ASSOCIATION OF INDIA,NEW DELHI vs CIT (EXEMPTION), DELHI, NEW DELHI
ITA 3735/DEL/2026[2025-26]Status: Disposed24/6/2026AY 2025-26
RAO LAL SINGH SHIKSHA SAMITI,HARYANA vs ITO EXEMPTIONS WARD ROHTAK, HARYANA
ITA 3730/DEL/2026[2027-28]Status: Disposed24/6/2026AY 2027-28
RAO LAL SINGH SHIKSHA SAMITI,HARYANA vs ITO EXEMPTIONS WARD ROHTAK, HARYANA
ITA 3729/DEL/2026[2027-28]Status: Disposed24/6/2026AY 2027-28
PINGAKSH FOUNDATION,DELHI vs CIT (EXEMPTION) DELHI, DELHI
ITA 3719/DEL/2026[2025-26]Status: Disposed24/6/2026AY 2025-26
PINGAKSH FOUNDATION,DELHI vs CIT (EXEMPTION) DELHI, DELHI
ITA 3718/DEL/2026[2025-26]Status: Disposed24/6/2026AY 2025-26
THE GREGORIAN ORTHODOX CHURCH SOCIETY,DELHI vs CIT EXEMPTION, DELHI
ITA 3631/DEL/2026[-]Status: Disposed24/6/2026
THE CENTRE FOR BIOETHICS,DELHI vs CIT EXEMPTION, DELHI
ITA 3630/DEL/2026[-]Status: Disposed24/6/2026
SAINT JAMES CHURCH,NEW DELHI vs CIT E , DELHI
ITA 3629/DEL/2026[-]Status: Disposed24/6/2026
TRINETRA CHARITABLE TRUST ,DELHI vs CIT-EXEMPTION, DELHI
ITA 292/DEL/2026[2025-26]Status: Disposed24/6/2026AY 2025-26
TRINETRA CHARITABLE TRUST ,DELHI vs CIT-EXEMPTION, DELHI
ITA 291/DEL/2026[2025-26]Status: Disposed24/6/2026AY 2025-26
TRIPLE S STOCK AND SHARES PRIVATE LIMITED,NEW DELHI vs DCIT CENTRAL-20, NEW DELHI
ITA 290/DEL/2026[2006-07]Status: Disposed24/6/2026AY 2006-07
PRINTLAND DIGITAL(INDIA) PVT. LTD.,DELHI vs DCIT, CIRCLE-19(1), NEW DELHI
ITA 289/DEL/2026[2015-16]Status: Disposed24/6/2026AY 2015-16