← All Benches
ITAT Delhi Bench
78,098 judgments
RANI PROMOTER PRIVATE LIMITED,DELHI vs JAO, DELHI
ITA 1628/DEL/2026[2018-19]Status: Disposed8/7/2026AY 2018-19
SACHIN,NEW DELHI vs INCOME TAX OFFICER, WARD 45(1), DELHI, NEW DELHI
ITA 1269/DEL/2026[2014-15]Status: Disposed8/7/2026AY 2014-15
DCIT, CENTRAL CIRCLE -28, NEW DELHI, NEW DELHI vs UPPAL HOUSING PVT LTD, NEW DELHI
ITA 8919/DEL/2025[2019-20]Status: Disposed8/7/2026AY 2019-20
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs UPPAL HOUSING PVT LTD, NEW DELHI
ITA 8918/DEL/2025[2018-19]Status: Disposed8/7/2026AY 2018-19
LALIT AGGARWAL,NOIDA vs INCOME TAX OFFICER, NEW DELHI
ITA 8804/DEL/2025[2012-13]Status: Disposed8/7/2026AY 2012-13
MVD APPAREL PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 17(1), DELHI
ITA 8784/DEL/2025[2023-24]Status: Disposed8/7/2026AY 2023-24
SHRAY KUMAR,NEW DELHI vs ITO-2(1),MORADABAD-NEW/, MORADABAD
ITA 8550/DEL/2025[2017-18]Status: Disposed8/7/2026AY 2017-18
UTTARA KHAND JANSAHAYOG SAMITY,YAMUNA VIHAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI, DELHI
ITA 8524/DEL/2025[2025-26]Status: Disposed8/7/2026AY 2025-26
SHESH DHAR DUBEY,DELHI vs ITO, WARD 72(1), DELHI
ITA 8212/DEL/2025[2020-21]Status: Disposed8/7/2026AY 2020-21
MITHABHI LAMPS PRIVATE LIMITED,DELHI vs DCIT, DELHI
ITA 8191/DEL/2025[2018-19]Status: Disposed8/7/2026AY 2018-19
INCOME TAX OFFICER WARD-1 PANIPAT , PANIPAT vs NARAYAN DUTT, PANIPAT
ITA 8090/DEL/2025[2020-21]Status: Disposed8/7/2026AY 2020-21
RADCLIFFE SCHOOLS EDUCATION LIMITED,DELHI vs ACIT, DELHI
ITA 8060/DEL/2025[2017-18]Status: Disposed8/7/2026AY 2017-18
ICSI INSTITUTE OF SOCIAL AUDITORS,DELHI vs INCOME TAX OFFICER (EXEMPTION), WARD 1(2), DELHI, DELHI
ITA 7882/DEL/2025[2024-25]Status: Disposed8/7/2026AY 2024-25
ICSI INSTITUTE OF SOCIAL AUDITORS,DELHI vs INCOME TAX OFFICER (EXEMPTION), WARD 1(2), DELHI, DELHI
ITA 7881/DEL/2025[2023-24]Status: Disposed8/7/2026AY 2023-24
ICSI INTERNATIONAL ADR CENTRE,DELHI vs INCOME TAX OFFICER (EXEMPTION), WARD 1(2), DELHI, NEW DELHI
ITA 7876/DEL/2025[2024-25]Status: Disposed8/7/2026AY 2024-25
ICSI INTERNATIONAL ADR CENTRE,DELHI vs INCOME TAX OFFICER (EXEMPTION), WARD 1(2), DELHI, DELHI
ITA 7875/DEL/2025[2023-24]Status: Disposed8/7/2026AY 2023-24
NIDAAN EXIM P LTD,NEW DELHI vs PCIT, DELHI-4, DELHI
ITA 7823/DEL/2025[2022-23]Status: Disposed8/7/2026AY 2022-23
KOMAL MALHOTRA,C/O AKUL AGARWAL AND ASSOCIATES vs ACIT, CENTRAL CIR 13, DELHI, INCOME TAX DEPARTMENT
ITA 7746/DEL/2025[2018-19]Status: Disposed8/7/2026AY 2018-19
VAIBHAV JINDAL,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 7744/DEL/2025[2017-2018]Status: Disposed8/7/2026AY 2017-2018
KAMAL PRAKASH GUPTA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 25, DELHI, NEW DELHI
ITA 7696/DEL/2025[2016-17]Status: Disposed8/7/2026AY 2016-17
