VAIBHAV JINDAL,NEW DELHI vs. INCOME TAX OFFICER, NEW DELHI
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Income Tax Appellate Tribunal, DELHI “E” BENCHES, NEW DELHI
Before: SHRI MAHAVIR SINGH & SHRI MANISH AGARWAL
PER MANISH AGARWAL, AM :
The present appeal is filed by assessee against the order dated 26.09.2025 passed by Ld. Commissioner of Income Tax (A), National Faceless Appeal Centre (“NFAC”), Delhi [“Ld. CIT(A)”] in Appeal No. CIT(A), Delhi-17/10812/2019- 20 u/s 250 of the Income Tax Act, 1961 [“the Act”] arising out of assessment order dated 28.12.2019 passed u/s 143(3) of the Act pertaining to Assessment Yea
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