DCIT, CENTRAL CIRCLE -28, NEW DELHI, NEW DELHI vs. UPPAL HOUSING PVT LTD, NEW DELHI

ITA 8919/DEL/2025Status: DisposedITAT Delhi08 July 2026AY 2019-207 pages

No AI summary yet for this case.

Income Tax Appellate Tribunal, “A” BENCH, DELHI

Before: SHRI ANUBHAV SHARMA&

For Appellant: Adv. Sh. Shailesh Gupta, CA
Hearing: 25.06.2026Pronounced: 08.07.2026

PER ANUBHAV SHARMA, JM:

These appeals preferred by the Revenue against the common orders of the Ld. Commissioner of Income Tax (Appeals)-29, Delhi (hereinafter referred to as the First Appellate Authority or ‘the ld. FAA’ for short) in P a g e | 2 ITA Nos. 8918 & 8919/Del/2025 Uppal Housing Pvt. Ltd. (AYs: 2018-19 & 2019-20) appeals filed before him against the orders of the ld. Assessing Officer

(hereinaf

The order continues below.

Read the full judgment

A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.

The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.