DCIT, CENTRAL CIRCLE -28, NEW DELHI, NEW DELHI vs. UPPAL HOUSING PVT LTD, NEW DELHI
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Income Tax Appellate Tribunal, “A” BENCH, DELHI
Before: SHRI ANUBHAV SHARMA&
PER ANUBHAV SHARMA, JM:
These appeals preferred by the Revenue against the common orders of the Ld. Commissioner of Income Tax (Appeals)-29, Delhi (hereinafter referred to as the First Appellate Authority or ‘the ld. FAA’ for short) in P a g e | 2 ITA Nos. 8918 & 8919/Del/2025 Uppal Housing Pvt. Ltd. (AYs: 2018-19 & 2019-20) appeals filed before him against the orders of the ld. Assessing Officer
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