← All Benches
ITAT Delhi Bench
78,125 judgments
ICSI INTERNATIONAL ADR CENTRE,DELHI vs INCOME TAX OFFICER (EXEMPTION), WARD 1(2), DELHI, NEW DELHI
ITA 7876/DEL/2025[2024-25]Status: Disposed8/7/2026AY 2024-25
ICSI INTERNATIONAL ADR CENTRE,DELHI vs INCOME TAX OFFICER (EXEMPTION), WARD 1(2), DELHI, DELHI
ITA 7875/DEL/2025[2023-24]Status: Disposed8/7/2026AY 2023-24
NIDAAN EXIM P LTD,NEW DELHI vs PCIT, DELHI-4, DELHI
ITA 7823/DEL/2025[2022-23]Status: Disposed8/7/2026AY 2022-23
KOMAL MALHOTRA,C/O AKUL AGARWAL AND ASSOCIATES vs ACIT, CENTRAL CIR 13, DELHI, INCOME TAX DEPARTMENT
ITA 7746/DEL/2025[2018-19]Status: Disposed8/7/2026AY 2018-19
VAIBHAV JINDAL,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 7744/DEL/2025[2017-2018]Status: Disposed8/7/2026AY 2017-2018
KAMAL PRAKASH GUPTA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 25, DELHI, NEW DELHI
ITA 7696/DEL/2025[2016-17]Status: Disposed8/7/2026AY 2016-17
KAMAL PRAKASH GUPTA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 25, DELHI, NEW DELHI
ITA 7695/DEL/2025[2017-18]Status: Disposed8/7/2026AY 2017-18
RAM KUMAR GUPTA,DELHI vs DCIT CENTRAL CIRCLE-7, DELHI
ITA 7659/DEL/2025[2022-2023]Status: Disposed8/7/2026AY 2022-2023
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BIJWASAN REALTY ONE PRIVATE LIMITED, DELHI
ITA 6966/DEL/2025[2019-20]Status: Disposed8/7/2026AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BIJWASAN REALTY ONE PRIVATE LIMITED, DELHI
ITA 6965/DEL/2025[2016-17]Status: Disposed8/7/2026AY 2016-17
JAMMU PIGMENTS LIMITED,NEW DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT C/O JAO DCIT, CIRCLE 13(1), DELHI, NEW DELHI
ITA 6296/DEL/2025[2018-19]Status: Disposed8/7/2026AY 2018-19
M/S AMBICA TIMBER TRADE PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 2(1) CR BUILDING NEW DELHI 110002, DELHI
ITA 6097/DEL/2025[2017-18]Status: Disposed8/7/2026AY 2017-18
KARAM VIR,FARIDABAD vs ACIT, CENTRAL CIRCLE, FARIDABAD
ITA 5880/DEL/2025[2021-22]Status: Disposed8/7/2026AY 2021-22
DCIT, CC-13, JHANDEWALAN vs MATOD INDUSTRIES PVT. LTD., NEW DLHI
ITA 5660/DEL/2025[2020-21]Status: Disposed8/7/2026AY 2020-21
DCIT(E) CIRCLE-1(1) NEW DELHI, DELHI vs INDIAN BROADCASTING FOUNDATION, DELHI
ITA 5626/DEL/2025[2017-18]Status: Disposed8/7/2026AY 2017-18
AVINASH SINGH GREWAL,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -28(1), NEW DELHI
ITA 5486/DEL/2025[2018-19]Status: Disposed8/7/2026AY 2018-19
ACIT, FARIDABAD vs DR.SAMEER GUPTA, DELHI
ITA 5327/DEL/2025[2022-23]Status: Disposed8/7/2026AY 2022-23
M/S KAANE VISIONARY PROJECTS PRIVATE LIMITED,KOLKATA vs ACIT, DELHI
ITA 5068/DEL/2025[2012-13]Status: Disposed8/7/2026AY 2012-13
VIKRAM BAKSHI,NEW DELHI vs COMMISSIONER OF INCOME TAX APPEAL (NFAC), DELHI
ITA 384/DEL/2025[2021-22]Status: Disposed8/7/2026AY 2021-22
SONI TRADERS,DELHI vs ACIT,CENTRAL CIRCLE-14, DELHI
ITA 3763/DEL/2025[2017-18]Status: Disposed8/7/2026AY 2017-18