M/S AMBICA TIMBER TRADE PRIVATE LIMITED,DELHI vs. INCOME TAX OFFICER WARD 2(1) CR BUILDING NEW DELHI 110002, DELHI
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Income Tax Appellate Tribunal, DELHI BENCHES, ‘G’ NEW DELHI
Before: SHRI ANUBHAV SHARMA
PER AMITABH SHUKLA, AM This appeal filed by the Assessee is directed against the order of Ld.
Commissioner of Income Tax (Appeals)/National Faceless Appeal Centre, New Delhi, dated 22.07.2025 arising out of assessment order dated 06.12.2019 passed under section 143(3) for the Assessment Year 2017-18. The word ‘Act’ herein this order would mean Income Tax Act, 1961. 2. The assesse
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