← All Benches
ITAT Delhi Bench
78,093 judgments
COMMISSIONER OF INCOME TAX vs THOMSON PRESS INDIA LTD.
ITA - 48 / 200229/7/2002
COMMISSIONER OF INCOME TAX DEL vs MITTAL CASTINGS LTD.
ITA/25/20008/5/2002
C.I.T DELHI - IV vs R.L.BHARGAVA
ITR-86/198121/12/2001
CIT vs MEHTA HARNAM SINGH
ITR-210/198131/7/2001
C.I.T. vs H.S.SINGHAL & SONS
ITR-371/197931/7/2001
M/S MARUTI UDYOG LTD. vs COMMISSIONER OF CENTRAL EXCISE
CEAC/3/20014/5/2001
COMMR.OF INCOME TAX vs SP KHANNA
ITR-221/198228/2/2001
GK CHADHA vs THE COMMR OF I-TAX
ITR-305/198131/1/2001
INCOME TAX OFFICER WARD NO.9(10) vs OVE PASMUSSEN GROTKJUUI
ITA/45/19994/12/2000
M/S BHAGAT CONST. CO.P.LTD vs CIT & ORS
ITA/85/199916/11/2000
CIT DELHI-1 vs M/S LUNIA EXPORTS P.LTD.
ITC/15/199919/9/2000
CIT (CENTRAL) vs JAGJIT INDUSTRIES
ITA/92/199910/7/2000
BHARAT CARPETS LTD. vs C.I.T.
ITR/234/198310/3/1998