CIT (CENTRAL) vs. JAGJIT INDUSTRIES
ITA/92/1999HC DelhiDLHC01016925199910 July 20001 pages
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ILC.D.-l(d Coninsdon Shceil Date Present; Mr. the Mr. I r-Ld*92./32 , Heard,learned counsel for the parties. . t^Je . f ind tha.t ' the Income-tax" Appellate Tribuna],. Delhi Bench "D" by the impugned..order has placed reliance. on an earlier.order relat,ing to the assessmenL year t9A2'A3.. 'the concerned ITA was 'the sub.Ject matter of ITC L8/99. The Division 'Bench of this Court did not enlertain the aPplication holding that Tribunal's view was correct.' . FoIlowing the view of the Division Bench of this Court. in ITC 18 of L999, w€ do,not entertain this aPpeal which is dismissed. JULY 1O, SG R.D.JoIIy with Mr. A.jay,Jha for petitioner. Saty€n Sethi for the resPondent. ./ ': Signature Not Verified
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