← All Benches
ITAT Delhi Bench
78,095 judgments
KHALSA RESCUE FOUNDATION,DELHI vs THE ADDL./JOINT COMMISSIONER OF INCOME TAX, CIRCLE THIRTEEN ONE, DELHI
ITA 909/DEL/2026[2025-26]Status: Disposed8/7/2026AY 2025-26
SHAM SUNDER LAL KALAWATI ACHARWALE CHARITABLE TRUST,DELHI vs ITO WARD-EXEMPTION 2(1), DELHI
ITA 903/DEL/2026[2026-27]Status: Disposed8/7/2026AY 2026-27
DEEPAK,SONIPAT vs ASSESSING OFFICER, DELHI
ITA 831/DEL/2026[2015-2016]Status: Disposed8/7/2026AY 2015-2016
KUMAR TRADING COMPANY,RAMPUR, UTTAR PRADESH vs ITO-1(3), RAMPUR-2, RAMPUR, UTTAR PRADESH
ITA 775/DEL/2026[2018-19]Status: Disposed8/7/2026AY 2018-19
MOHAMMAD ISLAM MOHAMMAD SALEEM & CO,BUDAUN, UTTAR PRADESH vs ITO- 2(3), BADAYUN-1/, BUDAUN, UTTAR PRADESH
ITA 774/DEL/2026[2018-2019]Status: Disposed8/7/2026AY 2018-2019
WASSAN SINGH,RAMPUR, UTTAR PRADESH vs ITO-1(2), RAMPUR-1, RAMPUR, UTTAR PRADESH
ITA 773/DEL/2026[2017-18]Status: Disposed8/7/2026AY 2017-18
AERO PROMOTERS PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-20, DELHI
ITA 717/DEL/2026[2016-17]Status: Disposed8/7/2026AY 2016-17
AERO PROMOTERS PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-20, DELHI
ITA 716/DEL/2026[2015-16]Status: Disposed8/7/2026AY 2015-16
AERO PROMOTERS PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-20, DELHI
ITA 715/DEL/2026[2014-15]Status: Disposed8/7/2026AY 2014-15
SAPPHIRE FOREX PRIVATE LIMITED,HARYANA vs DCIT, NEW DELHI
ITA 700/DEL/2026[2023-24]Status: Disposed8/7/2026AY 2023-24
ISHWAR DAYAL PARSANDI DEVI VIDYA PRASARNI SABHA,BULANDSHAHR vs EXEMPTION CIRCLE, GHAZIABAD
ITA 6256/DEL/2026[2026-27]Status: Disposed8/7/2026AY 2026-27
SWADESHI ALUMINIUM COMPANY PVT LTD,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 4929/DEL/2026[2019-2020]Status: Disposed8/7/2026AY 2019-2020
MOHAMMED AKRAM,BANGALORE vs INCOME TAX OFFICER, WARD-28(1), DELHI
ITA 4922/DEL/2026[2018-19]Status: Disposed8/7/2026AY 2018-19
STRATEGIC DESIGNS PRIVATE LIMITED,DELHI vs ITO WARD 24 (1), DELHI
ITA 4744/DEL/2026[2018-19]Status: Disposed8/7/2026AY 2018-19
SRI SRI THAKUR RAM CHANDRA DEV ASSOCIATION,TIGRI MEHRAULI BADARPUR ROAD, TIGRI NEW DELHI vs CIT (EXEMPTION) DELHI, ITD, GOVT. OF INDIA, MINISTRY OF FINANCE
ITA 4693/DEL/2026[2026-2027]Status: Disposed8/7/2026AY 2026-2027
R S FOUNDATIONS ,NEW DELHI vs CIT (EXEMPTIONS), DELHI
ITA 4588/DEL/2026[2026-27]Status: Disposed8/7/2026AY 2026-27
R S FOUNDATON, NEW DELHI vs CIT (EXEMPTIONS), DELHI
ITA 4587/DEL/2026[2026-27]Status: Disposed8/7/2026AY 2026-27
PRAKRITI SAVARE FOUNDATION,NEW DELHI vs CIT (EXEMPTIONS), NEW DELHI
ITA 4573/DEL/2026[2025-26]Status: Disposed8/7/2026AY 2025-26
PRAKRITI SAVARE FOUNDATION,NEW DELHI vs CIT (EXEMPTION), NEW DELHI
ITA 4571/DEL/2026[2026-27]Status: Disposed8/7/2026AY 2026-27
SOUTH ASIA BIOTECHNOLOGY CENTRE,NEW RAJINDER NAGAR, NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI, NEW DELHI
ITA 4563/DEL/2026[Not Applicable]Status: Disposed8/7/2026
