← All Benches
ITAT Delhi Bench
78,093 judgments
SONU,NEW DELHI vs ASSISSTANT COMMISSIONER OF INCOME, NEW DELHI
ITA 197/DEL/2026[2022-23]Status: Disposed9/7/2026AY 2022-23
BIHAR SPONGE IRON LTD ,MEERUT vs DCIT CIRCLE 4 (2) , DELHI
ITA 183/DEL/2026[2018-19]Status: Disposed9/7/2026AY 2018-19
BHERA RAM BAGRIA,NEW DELHI vs ITO WARD 44(1) , DELHI
ITA 1272/DEL/2026[2020-21]Status: Disposed9/7/2026AY 2020-21
APARNA MALHOTRA,SOUTH DELHI vs JOINT COMMISSIONER, CENTRAL RANGE 4, NEW DELHI
ITA 1249/DEL/2026[2020-2021]Status: Disposed9/7/2026AY 2020-2021
ACIT, DELHI vs CAPACIOUS TRADEX PVT LTD, DELHI
ITA 9162/DEL/2025[2019-20]Status: Disposed9/7/2026AY 2019-20
MANOJ KUMAR,HODAL vs THE INCOME TAX OFFICER, WARD-1(3), FARIDABAD
ITA 9096/DEL/2025[2017-18]Status: Disposed9/7/2026AY 2017-18
CONTINENTAL CONSTRUCTION LTD,DELHI vs ITO WARD 6(1), DELHI
ITA 8691/DEL/2025[2013-14]Status: Disposed9/7/2026AY 2013-14
CONTINENTAL CONSTRUCTION LTD,DELHI vs ITO WARD 6(1), DELHI
ITA 8690/DEL/2025[2015-16]Status: Disposed9/7/2026AY 2015-16
RAJ MOHINI JAIN,GURUGRAM vs INCOME TAX OFFICER, GURUGRAM
ITA 8412/DEL/2025[2016-17]Status: Disposed9/7/2026AY 2016-17
INCOME TAX OFFICER, DELHI vs SUSHIL KUMAR GARG, DELHI
ITA 7416/DEL/2025[2012-13]Status: Disposed9/7/2026AY 2012-13
M/S MERAMANDALI FINVEST LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD 17(1), DELHI
ITA 7258/DEL/2025[2012-13]Status: Disposed9/7/2026AY 2012-13
SUN AERO LTD vs PRINCIPAL COMMISSIONER OF INCOME TAX
ITA/527/20178/7/2026
PR. COMMISSIONER OF INCOME TAX, CENTRAL-3, DELHI vs JINDAL SAW LTD.
ITA/446/20268/7/2026
PR. COMMISSIONER OF INCOME TAX, CENTRAL-3, DELHI vs JINDAL SAW LTD.
ITA/437/20268/7/2026
TRIANZ DIGITAL CONSULTING PRIVATE LIMITED,BENGALURU vs THE ASSESSMENT UNIT- INCOME TAX DEPARTMENT, DELHI
ITTPA 51/DEL/2026[2022-23]Status: Disposed8/7/2026AY 2022-23
RAKESH KUMAR SHARMA,PANIPAT, HARYANA vs INCOME TAX OFFICER, WARD-1, PANIPAT
ITA 942/DEL/2026[2020-21]Status: Disposed8/7/2026AY 2020-21
VISHAKHA SINHA KHETRAPAL,NEW DELHI vs ITO WARD 30(5), DELHI
ITA 932/DEL/2026[2015-16]Status: Disposed8/7/2026AY 2015-16
VISHAKHA SINHA KHETRAPAL,NEW DELHI vs ITO WARD 30(5), DELHI
ITA 931/DEL/2026[2015-16]Status: Disposed8/7/2026AY 2015-16
KHALSA RESCUE FOUNDATION,DELHI vs THE ADDL./JOINT COMMISSIONER OF INCOME TAX, CIRCLE THIRTEEN ONE, DELHI
ITA 909/DEL/2026[2025-26]Status: Disposed8/7/2026AY 2025-26
SHAM SUNDER LAL KALAWATI ACHARWALE CHARITABLE TRUST,DELHI vs ITO WARD-EXEMPTION 2(1), DELHI
ITA 903/DEL/2026[2026-27]Status: Disposed8/7/2026AY 2026-27