← All Benches
ITAT Delhi Bench
78,012 judgments
DR. KEDAR NATH MODI INSTITUTE OF PHARAMACEUTICAL EDUCATION & RESAERCH TRUST,GHAZIABAD vs COMMISSIONER OF INCOME TAX EXEMPTION, LUCKNOW
ITA 4596/DEL/2026[2025-26]Status: Disposed29/7/2026AY 2025-26
M/S NEXUS OF GOOD FOUNDATION,UTTAR PRADESH vs CIT (EXEMPTIONS) , LUCKNOW
ITA 4501/DEL/2026[-]Status: Disposed29/7/2026
M/S NEXUS OF GOOD FOUNDATION,UTTAR PRADESH vs CIT (EXEMPTION), LUCKNOW
ITA 4500/DEL/2026[-]Status: Disposed29/7/2026
KAVI RAJ,SAHARANPUR vs INCOME TAX OFFICER, WARD-3(3)(3), SAHARANPUR
ITA 4101/DEL/2026[2017-18]Status: Disposed29/7/2026AY 2017-18
ASHOK KUMAR SETHI,I.P EXTENSION, DELHI vs ACIT, JHANDEWALA EXTENSION
ITA 4100/DEL/2026[2019]Status: Disposed29/7/2026
SAJAL JAIN,DELHI vs ITO WARD 36(1), DELHI
ITA 4082/DEL/2026[2021-22]Status: Disposed29/7/2026AY 2021-22
ASHOK KUMAR TYAGI,DELHI vs INCOME TAX OFFICER, DELHI , ITO
ITA 4003/DEL/2026[2012-2013]Status: Disposed29/7/2026AY 2012-2013
SETH MUSSADI LAL CHARITABLE TRUST,GHAZIABAD vs ITO WARD EXEMPTION, GHAZIABAD
ITA 3965/DEL/2026[2016-17]Status: Disposed29/7/2026AY 2016-17
DCDC HEALTH SERVICES PVT LTD,DELHI vs DCIT CIRCLE 7(1), DELHI
ITA 3876/DEL/2026[2016-17]Status: Disposed29/7/2026AY 2016-17
MOHD KHALID,SAMBHAL vs ITO WARD 1(5), SAMBHAL
ITA 3875/DEL/2026[2018-19]Status: Disposed29/7/2026AY 2018-19
KRISHI UTPADAN MANDI SAMITI BADAUN,BADAUN vs ITO-2(3) BADAYUN-1, BADAUN
ITA 3744/DEL/2026[2019-20]Status: Disposed29/7/2026AY 2019-20
RAJAN ADLAKHA,GHAZIABAD vs LD. AO, BANGLORE, BANGLORE
ITA 3664/DEL/2026[2020-21]Status: Disposed29/7/2026AY 2020-21
RAJAN ADLAKHA,GHAZIABAD vs LD. AO, BANGLORE, BANGLORE
ITA 3663/DEL/2026[2019-20]Status: Disposed29/7/2026AY 2019-20
BARI PANCHAYAT VAISH BESA AGGARWAL,NEW DELHI vs EXEMPTION WARD 1(3), CIVIC CENTRE
ITA 3399/DEL/2026[2025-26]Status: Disposed29/7/2026AY 2025-26
DABUR INDIA LIMITED,DELHI vs ACIT/DCIT, CR BUILDING, ITO
ITA 3367/DEL/2026[2018-19]Status: Disposed29/7/2026AY 2018-19
RIJU SRIVASTAVA,GURGAON vs ITO, HARYANA
ITA 3248/DEL/2026[2019-20]Status: Disposed29/7/2026AY 2019-20
R S SANGWAN MEMORIAL EDUCATION SOCIETY,BHIWANI vs EXEMPTIONS WARD, ROHTAK
ITA 3220/DEL/2026[2026-27]Status: Disposed29/7/2026AY 2026-27
GOYAL EDUCATIONAL AND WELFARE SOCIETY,FARIDABAD vs CIT EXEMPTION , CHANDIGARH
ITA 3059/DEL/2026[-]Status: Disposed29/7/2026
OMNI INFOWORD PRIVATE LIMITED,DELH vs DY. COMMISSIONER OF INCOME TAX, CIRCLE - 19(1), DELHI, DELHI
ITA 2970/DEL/2026[2017-2018]Status: Disposed29/7/2026AY 2017-2018
PAWAN KUMAR AGARWAL,GHAZIABAD vs NATIONAL FACELESS ASSESSMENT CENTER, GHAZIABAD
ITA 2944/DEL/2026[2020-2021]Status: Disposed29/7/2026AY 2020-2021