OMNI INFOWORD PRIVATE LIMITED,DELH vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE - 19(1), DELHI, DELHI
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Income Tax Appellate Tribunal, DELHI
Before: MS. KAVITHA RAJAGOPAL
PER AMITABH SHUKLA, AM
This appeal filed by the Assessee is directed against the order of Ld. Commissioner of Income Tax (Appeals)/NFAC, New Delhi, dated 16.01.2026 arising out of assessment order dated 22.05.2023 passed under section u/s 143(3) r.w.s. 147 of the Act for the Assessment Year 2017-18. The word ‘Act’ herein this order would mean Income Tax Act, 1961. 2. The appellant assessee has con
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