KAVI RAJ,SAHARANPUR vs. INCOME TAX OFFICER, WARD-3(3)(3), SAHARANPUR
ITA 4101/DEL/2026Status: DisposedITAT Delhi29 July 2026AY 2017-183 pages
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Income Tax Appellate Tribunal, DELHI
Before: SHRI SATBEER SINGH GODARA
Pronounced: 07.07.2026
This assessee’s appeal for assessment year 2017-18, arises against the Ld. Commissioner of Income Tax(Appeals)/National Faceless Appeal Centre,, New Delhi’s, order vide DIN: ITBA/NFAC/S/250/2025-26/1086043352(1) dated 16.02.2026 involving proceedings under section 147 r.w.s. 144 of the Income-tax Act, 1961 (hereinaf
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