ITAT Cuttack Bench
3,788 judgments
BIRAJA REALCON PRIVATE LIMITED,BHUBANESWAR vs JCIT, RANGE-1, BBSR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
HARIANTA SERVICE COOPERATIVE SOCIETY LIMITED,CHOUDWAR CUTTACK vs INCOME TAX OFFICER, WARD-1(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
M/S. ORISSA INDUSTRIES LIMITED,CUTTACK vs INCOME TAX OFFICER, WARD-2(2), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BIJU PATNAIK UNIVERSITY OF TECHNOLOGY,ROURKELA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
REBATI DANDAPAT,MANDIR PADA, NUAPADA, ODHISA vs INCOME TAX OFFICER, BHAWANI PATNA WARDA, BHAWANIPATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
MR. POLAVARAPU SAMBASIVA RAO,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHUBANEWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
MR. POLAVARAPU SAMBASIVA RAO,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
MR.POLAVARAPUR SAMBASIVA RAO,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1) , BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
MRS. JAYANTI MOHAPATRA,BHUBANESWAR vs INCOME TAX OFFICER, BHADRAK WARD, BHADERAK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SAFAL CONSTRUCTION PRIVATE LIMITED,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, BHUBNAESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BRM HI TECH STEELS PRIVATE LIMITED,BHUBANESWAR vs INCOME TAX OFFICER,WARD-1, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BIJU PATNAIK UNIVERSITY OF TECHNOLOGY,ROURKELA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BIJU PATNAIK UNIVERSITY OF TECHNOLOGY,ROURKELA vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT UNIT
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BIJU PATNAIK UNIVERSITY OF TECHNOLOGY,BPUT COLONY, CHHEND vs INCOME TAX OFFICER, THE NATIONAL FACELESS ASSESSMENT CENTRE
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SANGRAMI VOLUNTARY ORGANISATION ,BALASORE vs THE INCOME TAX OFFICER(EXEMPTION), CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
MS/. MAYURBHANJ SABAIGRASS PROCESSING AND MULTIPURPOSE MARKETING COOP-SOCIETY LIMITED,MAYURBHANJ vs INCOME TAX OFFICER, WARD-1, BARIPADA
the AO at the first hearing. Should the assessee not pay the abovementioned costs within the prescribed period of sixty days from the date of this order, the order of the Id. CIT(A) shall stand confirmed. 6. In the result, appeal of the assessee is partly allowed for statistical purposes. Order dictated and pronounced in the open court on 05/12/2025. Sd/- (राजेश कुमार) (RAJESH KUMAR) लेखा सदस्य / ACCOUNTANT MEMBER दिनांक Dated 05/12/2025 Prakash Kumar Mishra, Sr.P.S. Sd/- (जार्ज माथन) (GEOR
S B ELECTRO STRUCTURAL,BHUBANESWAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
INCOME TAX OFFICER, PURI vs KRUSHNA CHANDRA PUJAPANDA, PURI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
NUAGAON LARGE SIZED MULTIPURPOSE COOPERATIVE SOCIETY,SUNDARGARH vs ITO, WARD 3, ROURKELA, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
MANAMOHAN SAHOO,PURI vs THE INCOME TAX OFFICER WARD, PURI, PURI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
