ITAT Cuttack Bench
3,788 judgments
NANDINI GOEL,SAMBALPUR vs THE INCOME TAX OFFICER, WARD-2(1), SAMBALPUR, SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ASHOK KUMAR AGRAWALLA,BHUBANESWAR vs ITO , WARD-2(1), BHUBANESWAR
SUBHAJYOTI RAY,GHAZIABAD vs DCIT, CIRCLE-2(1), BHUBANESWAR
PRATIVA SWAIN,KENDRAPARA vs ITO, WARD KENDRAPADA, KENDRAPADA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SABITA KHUNTIA,PURI vs THE INCOME TAX OFFICER, PURI WARD, PURI, PURI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SUSI CHARITABLE TRUST,KHURDA vs THE COMMISSIONER OF INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
SHRI GEORGE MATHAN (Judicial Member)
SURYAKANTA JENA,GADA PARJANG vs ITO DHENKANAL, DHENKANAL
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
MRTC INDIA PVT LTD,PURI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE(1), BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ABINASH NAIK,SAMBALPUR vs THE INCOME TAX OFFICER, WARD-2(1), SAMBALPUR, SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BRAJA KISHORE JENA,CUTTACK vs INCOME TAX OFFICER, WARD-1(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BRAJA KISHORE JENA,CUTTACK vs INCOME TAX OFFICER, WARD-1(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
GIRIJA PRASAD PATI,ICHHAPUR,, SHRIBALDEVJEW, KENDRAPADA vs INCOME TAX OFFICEER, KENDRAPADA WARD, KENDRAPADA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
STATE BANK OF INDIA OFFICERS MULTI PURPOSE CO-OPERATIVE SOCIETY ORISSA LIMITED, CUTTACK,CUTTACK vs ITO WARD-1(1) CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
THEBAITARANI MAHILA CO-OPERATIVE LIMITED,BHADRAK vs INCOME TAX OFFICER, BHADRAK WARD, BHADRAK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BRAHMANI DEVELOPERS PVT LTD,ROURKELA vs ACIT,CIRCLE ROURKELA, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
PASRINITA MOHAPATRA,CUTTACK vs DY.CIT, CIRCLE 2(1), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SAROJ KUMAR SAHOO,ANGUL vs ITO, WARD-1, ROURKELA, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SRI SANJIT KUMAR GIRI,MAYURBHANJ vs INCOME TAX OFFICER, WARD-1, BARIPADA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SAROJ KUMAR SAHOO,ANGUL vs ITO , WARD-1, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
DISTRICT MINERAL FOUNDATION,JHARSUGUDA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, BHUBANESWAR, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
