SAROJ KUMAR SAHOO,ANGUL vs. ITO, WARD-1, ROURKELA, ROURKELA

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ITA 606/CTK/2025Status: DisposedITAT Cuttack03 December 2025AY 2011-12Bench: SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)1 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The application was made because the current appeal was a duplicate filing of a previous appeal, ITA No.598/CTK/2025. The tribunal considered the application for withdrawal.

What were the facts?

This appeal was filed by the assessee against an order from the Ld.AddI/JCIT(A)-13, Mumbai, for the assessment year 2011-2012. The assessee's authorized representative submitted an application seeking withdrawal of the appeal.

What were the issues?

Whether the appeal filed by the assessee should be dismissed as withdrawn.

Which sections of the Income-tax Act were involved?

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, CUTTACK BENCH CUTTACK

Before: SHRI GEORGE MATHAN & SHRI RAJESH KUMAR

Hearing: 03/12/2025Pronounced: 03/12/2025

(नििाारण वर्ा / Assessment Year : 2011-2012) Saroj Kumar Sahoo, Vs ITO, Ward-1, Rourkela Geetagram Geeta Gram, PTC, Angul, Odisha-759123 PAN No. : ALAPS 4943 F (अपीलार्थी /Appellant) (प्रत्यर्थी / Respondent) .. नििााररती की ओर से /Assessee by : Shri K.C.Jena, AR राजस्व की ओर से /Revenue by : Shri Vijay Singh, Sr. DR सुनवाई की तारीख / Date of Hearing : 03/12/2025 घोषणा की तारीख/Date of Pronouncement : 03/12/2025 आदेश / O R D E R Per Bench : This is an appeal filed by the assessee against the order of Ld.Addl/JCIT(A)-13, Mumbai, dated 03.09.2025 for the assessment year 2011-2012.

2.

At the outset, ld. AR placed an application of the assessee seeking withdrawal of the appeal as the same is duplicate filing of ITA No.598/CTK/2025. Considering the application of the assessee, we dismiss the appeal of the assessee being as withdrawn.

3.

In the result, appeal of the assessee is dismissed. Order dictated and pronounced in the open court on 03/12/2025. (राजेश कुमार) (जाजज माथन) (RAJESH KUMAR) (GEORGE MATHAN) लेखा सदस्य/ ACCOUNTANT MEMBER न्यानयक सदस्य / JUDICIAL MEMBER ददनाांक Dated 03/12/2025 Prakash Kumar Mishra, Sr.P.S.

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