ITAT Cuttack Bench

BHUBANESWAR MUNICIPAL CORPORATION,BHUBANESWAR vs DCIT TDS CIRCLE BHUBANESWAR, BHUBANESWAR

SHRI DUVVURU RL. REDDY, VICE PRESIDENT (KZ), SHRI RAJESH KUMAR (Accountant Member)

BHUBANESWAR MUNICIPAL CORPORATION,BHUBANESWAR vs DCIT TDS CIRCLE, BHUBANESWAR

SHRI DUVVURU RL. REDDY, VICE PRESIDENT (KZ), SHRI RAJESH KUMAR (Accountant Member)

PRADYUMNA SENAPATI,PHULBANI vs ITO WARD, PHULBANI, INDUSTRIAL ESTATE ROAD

SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAJESH KUMAR (Accountant Member)

BASUDEV SWAIN,ROURKELA vs ASSISTANT COMMISSIONER OF INCOME TAX, ROURKELA

SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAJESH KUMAR (Accountant Member)

SHIVAJI NIKAM,MARKET LANE vs DCIT,CIRCLE 2(1), AYAKAR BHAWAN

SHRI DUVVURU R.L. REDDY, VICE PRESIDENT (KZ), SHRI RAJESH KUMAR (Accountant Member)

CHANAKYA EDUCATIONAL CHARITABLE TRUST,BHUBANESWAR vs INCOME TAX OFFICER, EXEMPTION WARD, BBN,

SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAJESH KUMAR (Accountant Member)

OMC EMPLOYEES GRATUITY FUND TRUST,BHUBANESWAR vs DCIT, EXEMPTION CIRCLE, BHUBANESWAR

SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAJESH KUMAR (Accountant Member)

BIPIN NATH,KUAKHIA vs ITO, WARD(1), CUTTACK, CUTTACK

SHRI DUVVURU R.L REDDY, VICE PRESIDENT (KZ), SHRI RAJESH KUMAR (Accountant Member)

YOGA MAHOTSAV SAMITI,BHUBANESWAR vs INCOME TAX OFFICER, EXEMPTION, BERHAMPUR

SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAJESH KUMAR (Accountant Member)

SAMASTI INFRASTRUCTURES PRIVATE LIMITED,ASHOK NAGAR vs INCOME TAX OFFICER, WARD-1(1), BHUBANESWAR

SAMASTI INFRASTRUCTURES PRIVATE LIMITED,BHUBANESWAR vs INCOME TAX OFFICER, WARD-1(1), BHUBANESAWAR

SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAJESH KUMAR (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR vs SMT. INDRANI PATNAIK, ROURKELA

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR vs SMT. INDRANI PATNAIK, ROURKELA

DEPUTY COMMISSIONER OF INCOME TAX, CENTAL CIRCLE, SAMBALPUR vs SMT. INDRANI PATNAIK, ROURKELA

DEPUTY COMMISSIONER OF INCOME TAX, CENTAL CIRCLE, SAMBALPUR vs SMT. INDRANI PATNAIK, ROURKELA

NAVA KUMAR NATH,ANGUL vs THE INCOME TAX OFFICER, WARD ANGUL, ANGUL

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

LADU MUNDA,KEONJHAR vs DCIT, CENTRAL CIRCLE-1(1), CUTTACK

the AO. 3. In reply, the Ld.CIT DR did not raise any serious objection. 4. Considering the submission of the Ld.AR the issues in this appeal are restored to the file of the AO for readjudication after granting the assessee adequate opportunity substantiate its case. 5. In the result, appeal of the assessee partly allowed for the statistical purposes. Order dictated and pronounced in the open court on 05/12/2025. Sd/- (राजेश कुमार) (RAJESH KUMAR) लेखा सदस्य / ACCOUNTANT MEMBER दिनांक Dated 0

ANUSKA AGENCY,CUTTACK vs INCOME TAX OFFICER, WARED-1(1), CUTTACK

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

HARE KRISHNA MOVEMENT PURI,BALAGANDI vs INCOME TAX OFFICER (EXEMPTION), BHUBANESWAR

MANNEQUIN PHARMACEUTICALS PRIVATE LIMITED ,BHUBANESWAR vs INCOME TAX OFFICER, WARD-1(1), BHUBANESWAR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)