ITAT Cochin Bench

5,695 judgments

ATHIRAMPUZHA REGIONAL SERVICE CO -OP BANK LTD,KOTTAYAM vs THE ITO , KOTTAYAM

ITA 617/COCH/2023[2017-18]Status: Disposed12/8/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SMT.RAMANI.RADHAKRISHNAN,ERNAKULAM vs THE ACIT CENTRAL CIRCLE 2, ERNAKULAM

ITA 219/COCH/2023[2009-10]Status: Disposed12/8/2024AY 2009-10

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SMT.RAMANI.RADHAKRISHNAN,ERNAKULAM vs THE ACIT CENTRAL CIRCLE 2, ERNAKULAM

ITA 218/COCH/2023[2008-09]Status: Disposed12/8/2024AY 2008-09

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SMT.RAMANI.RADHAKRISHNAN,ERNAKULAM vs THE ACIT CENTRAL CIRCLE 2, ERNAKULAM

ITA 217/COCH/2023[2005-06]Status: Disposed12/8/2024AY 2005-06

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

UDUMBANNOOR SERVICE CO-OP BANK LTD,IDUKKI DIST vs THE ITO WARD 2, THODUPUZHA

ITA 143/COCH/2023[2017-18]Status: Disposed12/8/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M/S CHAMPAKARA SCB LTD,KOTTAYAM vs ITO WARD , KOTTAYAM

ITA 121/COCH/2023[2018-19]Status: Disposed12/8/2024AY 2018-19

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M/S.KONCHERRY INTERNATIONAL,CHERTHALA vs THE DCIT, ALAPPUZHA

ITA 95/COCH/2021[2006-07]Status: Disposed12/8/2024AY 2006-07

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

MALABAR CEMENTS LIMITED,PALAKKAD vs ACIT, PALAKKAD

ITA 71/COCH/2021[2017-18]Status: Disposed12/8/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

MOHAMMED TARIQ THAIMADATHIL,KOCHI vs THE ITO , NON CORP WARD 1(5), KOCHI

ITA 265/COCH/2023[2014-15]Status: Disposed7/8/2024AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

ANITA YOGISH PAI,KANNUR vs NFAC, KANNUR

ITA 287/COCH/2023[2017-18]Status: Disposed6/8/2024AY 2017-18

SHRI GEORGE GEORGE K, VICE PRESIDENTAND SHRI WASEEM AHMED (Accountant Member)

M/S.MUTHOOT BANKERS,TRIVANDRUM vs THE ACIT, CIRCLE-1(2), TRIVANDRUM, TRIVNDRUM

ITA 249/COCH/2023[2014-15]Status: Disposed6/8/2024AY 2014-15

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K. (Judicial Member)

SANTHIMADAM AGROFARM TRUST,KOCHI vs THE ACIT CENTRAL CIRCLE 2, KOCHI

ITA 223/COCH/2023[2008-09]Status: Disposed6/8/2024AY 2008-09

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K. (Judicial Member)

SANTHIMADAM AGROFARM TRUST,KOCHI vs THE ACIT CENTRAL CIRCLE 2, KOCHI

ITA 222/COCH/2023[2007-08]Status: Disposed6/8/2024AY 2007-08

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K. (Judicial Member)

SANTHIMADAM AGROFARM TRUST,KOCHI vs THE ACIT CENTRAL CIRCLE 2, KOCHI

ITA 221/COCH/2023[2006-07]Status: Disposed6/8/2024AY 2006-07

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K. (Judicial Member)

SANTHIMADAM AGROFARM TRUST,KOCHI vs THE ACIT CENTRAL CIRCLE 2, KOCHI

ITA 220/COCH/2023[2005-06]Status: Disposed6/8/2024AY 2005-06

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K. (Judicial Member)

POLAKULATH NARAYANAN RENAI MEDICITY,KOCHI vs THE DCIT NON CORP CIRCLE 1(1), KOCHI

ITA 253/COCH/2023[2014-15]Status: Disposed5/8/2024AY 2014-15

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K. (Judicial Member)

MUBAISE PARAYIL,IRITTY vs INCOME TAX OFFICER, WARD 3, KANNUR, KANNUR

ITA 383/COCH/2025[2018-19]Status: Disposed31/7/2024AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

THONNAKKAL SERVICE COOP BANK LTD,KUDAVOOR vs ITO, WARD 2(1), THIRUVANANATHAPURAM

ITA 324/COCH/2025[2015-16]Status: Disposed31/7/2024AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

ELANTHOOR SERVICE CO-OPERATIVE BANK LTD,ELANTHOOR vs ITO, WARD -2, THIRUVALLA, THIRUVALLA

ITA 290/COCH/2025[2022-23]Status: Disposed31/7/2024AY 2022-23

SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

REJI KRISHNAN,TRIVANDRUM vs ITO, WARD-1(1), TRIVANDRUM

ITA 267/COCH/2024[AY 2018-2019]Status: Disposed26/7/2024

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K (Judicial Member)