ITAT Cochin Bench
5,695 judgments
FEDERAL BANK LTD,KOCHI vs ACIT CORP. CIRCLE-1(1 ) , KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
FEDERAL BANK LTD,KOCHI vs ACIT CORP. CIRCLE-1(1 ) , KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
SARASWATHIBHAVAN KESAVA PILLAI JYOTHI,TRIVANDRUM vs ITO WARD 2(1) , TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
SARASWATHIBHAVAN KESAVA PILLAI JYOTHI,TRIVANDRUM vs ITO WARD 2(1) , TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
KRS FUEL STATION,THAMARASSERRY vs THE ITO, KOZHIKKODE
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
KIMS HEALTH CARE MANANGEMENT LTD,TRIVANDRUM vs THE DCIT, TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
KIMS HEALTH CARE MANANGEMENT LTD,TRIVANDRUM vs THE DCIT, TRIVANDRUM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE ITO, WD-3, PALAKKAD vs M/S.THE CHERPPULASSERY SERVICE CO-OP BANK LTD, PALAKKAD
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE ITO, WD-3, PALAKKAD vs M/S.THE CHERPPULASSERY SERVICE CO-OP BANK LTD, PALAKKAD
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE ITO, WD-3, PALAKKAD vs M/S.THIRUMITTACODE SERVICE CO-OP BANK LTD, PALAKKAD
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE ITO, WD-3, PALAKKAD vs M/S.THIRUMITTACODE SERVICE CO-OP BANK LTD, PALAKKAD
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
M/S.VALLABHADAS KANJI LTD,ALAPPUZHA vs THE ACIT, ALAPPUZHA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
M/S.VALLABHADAS KANJI LTD,ALAPPUZHA vs THE ACIT, ALAPPUZHA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
M/S.VALLABHADAS KANJI LTD,ALAPPUZHA vs THE DCIT, ALAPPUZHA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
KUTHUPARAMBA CO-OPERATIVE URBAN BANK LTD,KUTHUPARAMBA vs ITO,WARD-2, KANNUR
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
SAJU ETTUNGAL PAPPU ,CHOWARA,ERNAKULAM vs THE INCOME TAX OFFICER, ALUVA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
THE BRAHMAMANGALAM GSCB LTD NO 2966,KOTTAYAM vs INCOME TAX OFFICER, WARD 1, KOTTAYAM, KOTTAYAM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
SANTHIGRAM SERVICE CO OPERATIVE SOCIETY LIMITED NO K280,ERATTAYAR IDUKKI vs INCOME TAX OFFICER, THODUPUZHA
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
ST.FRANCIS XAVIERS CHURCH,KANDAKADAVU vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), ERNAKULAM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)
ATHIRAMPUZHA REGIONAL SERVICE CO-OP BANK,KOTTAYAM vs THE ITO WARD 1 , KOTTAYAM
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)