← All Benches

ITAT Cochin Bench

5,695 judgments

KARAKULAM SERVICE CO-OPERATIVE BANK LTD,TRIVANDRUM vs INCOME TAX OFFICER , TRIVANDRUM

ITA 839/COCH/2023[2016-17]Status: Disposed14/8/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KARAKULAM SERVICE CO-OPERATIVE BANK LTD,TRIVANDRUM vs INCOME TAX OFFICER, TRIVANDRUM

ITA 838/COCH/2023[2012-13]Status: Disposed14/8/2024AY 2012-13

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KARAKULAM SERVICE CO-OPERATIVE BANK LTD,TRIVANDRUM vs INCOME TAX OFFICER , TRIVANDRUM

ITA 837/COCH/2023[2011-12]Status: Disposed14/8/2024AY 2011-12

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE SULTHAN BATHERY SERVICE CO-OP BANK LTD,WAYANAD vs THE JCIT RANGE 2, KOZHIKODE

ITA 320/COCH/2023[2015-16]Status: Disposed14/8/2024AY 2015-16

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

THE SULTHAN BATHERY SERVICE CO-OP BANK LTD,WAYANAD vs THE JCIT RANGE 2, KOZHIKODE

ITA 319/COCH/2023[2015-16]Status: Disposed14/8/2024AY 2015-16

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

THE DCIT, CIRCLE 1(1), TRIVANDRUM vs M/S KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD, TRIVANDRUM

ITA 272/COCH/2023[2018-19]Status: Disposed14/8/2024AY 2018-19

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

BALAKUMAR VARAVARA SETHUMADHAVAN,KOCHI vs THE ITO INT.TAXATION, KOCHI

ITA 197/COCH/2023[2014-15]Status: Disposed14/8/2024AY 2014-15

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

KERALA INDUSTRIAL INFRASTRUTURE DEV CORPORATION(KINFRA),TRIVANDRUM vs THE ASSISTANT DIRECTOR OF INCOME TAX(EXEMPTION), TRIVANDRUM

ITA 452/COCH/2014[2009-10]Status: Disposed14/8/2024AY 2009-10

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

ASSISTANT DIRECTOR OF INCOME-TAX(EXEMPTION), TRIVANDRUM vs KERALA INDUSTRIAL INFRASTRUCTURE DEV.CORPORATION, TRIVANDRUM

ITA 287/COCH/2014[2010-11]Status: Disposed14/8/2024AY 2010-11

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KOLLOORVILA SERVICE COOPERATIVE SOCIETY LIMITED Q214,KOLLAM vs INCOME TAX OFFICER, WARD-2, KOLLAM

ITA 879/COCH/2023[2017-18]Status: Disposed13/8/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

INCOME TAX OFFICER, PALAKKAD vs THE PALAKKAD DISTRICT CO-OP SOCIETY LTD, PALAKKAD

ITA 798/COCH/2023[2015-16]Status: Disposed13/8/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KOLLOORVILA SERVICE COOPERATIVE SOCIETY LIMITED Q214,KOLLAM vs INCOME TAX OFFICEER, KOLLAM

ITA 667/COCH/2023[2017-18]Status: Disposed13/8/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

MALLIPPARA SERVICE CO-OP BANK LTD,KOTHAMANGALAM vs THE ITO WARD 1, THODUPUZHA

ITA 434/COCH/2023[2011-12]Status: Disposed13/8/2024AY 2011-12

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KOLLAM DISTRICT POLICE DEPARTMENT EMPLOYEES CO-OP SOCIETY,KOLLAM vs THE ITO WARD 2, KOLLAM

ITA 407/COCH/2023[2020-21]Status: Disposed13/8/2024AY 2020-21

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KOLLAM DISTRICT POLICE DEPARTMENT EMPLOYEES CO-OP SOCIETY,KOLLAM vs THE ITO WARD 2, KOLLAM

ITA 406/COCH/2023[2018-19]Status: Disposed13/8/2024AY 2018-19

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KOLLAM DISTRICT POLICE DEPARTMENT EMPLOYEES CO-OP SOCIETY,KOLLAM vs THE ITO WARD 2, KOLLAM

ITA 405/COCH/2023[2017-18]Status: Disposed13/8/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

FEDERAL BANK LTD,KOCHI vs ACIT CORP. CIRCLE-1(1 ) , KOCHI

ITA 399/COCH/2023[2017-18]Status: Disposed13/8/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

FEDERAL BANK LTD,KOCHI vs ACIT CORP. CIRCLE-1(1 ) , KOCHI

ITA 397/COCH/2023[2015-16]Status: Disposed13/8/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

FEDERAL BANK LTD,KOCHI vs ACIT CORP. CIRCLE-1(1 ) , KOCHI

ITA 396/COCH/2023[2014-15]Status: Disposed13/8/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

FEDERAL BANK LTD,KOCHI vs ACIT CORP. CIRCLE-1(1 ) , KOCHI

ITA 395/COCH/2023[2013-14]Status: Disposed13/8/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)