ITAT Cochin Bench

5,695 judgments

JOHN AUGUSTY POOMKUDY,KOCHI vs ACIT CIRCLE 1(2), KOCHI, KOCHI

ITA 621/COCH/2022[2008-2009]Status: Disposed22/8/2024AY 2008-2009

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SRI.MOHAMMED SHERIEF,KARUNAGAPPALLY vs THE ACIT, CENTRAL CIRCLE, KOLLAM

ITA 99/COCH/2023[2004-05]Status: Disposed21/8/2024AY 2004-05

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SRI.MOHAMMED SHERIEF,KARUNAGAPPALLY vs THE ACIT, CENTRAL CIRCLE, KOLLAM

ITA 98/COCH/2023[2003-04]Status: Disposed21/8/2024AY 2003-04

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SRI.MOHAMMED SHERIEF,KARUNAGAPPALLY vs THE ACIT, CENTRAL CIRCLE, KOLLAM

ITA 101/COCH/2023[2006-07]Status: Disposed21/8/2024AY 2006-07

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SRI.MOHAMMED SHERIEF,KARUNAGAPPALLY vs THE ACIT, CENTRAL CIRCLE, KOLLAM

ITA 100/COCH/2023[2005-06]Status: Disposed21/8/2024AY 2005-06

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SRI.MOHAMMED SHERIEF,KARUNAGAPPALLY vs THE DCIT, KOLLAM

ITA 462/COCH/2016[2006-07]Status: Disposed21/8/2024AY 2006-07

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SRI.MOHAMMED SHERIEF,KARUNAGAPPALLY vs THE DCIT, KOLLAM

ITA 461/COCH/2016[2005-06]Status: Disposed21/8/2024AY 2005-06

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SRI.MOHAMMED SHERIEF,KARUNAGAPPALLY vs THE DCIT, KOLLAM

ITA 460/COCH/2016[2004-05]Status: Disposed21/8/2024AY 2004-05

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SRI.MOHAMMED SHERIEF,KARUNAGAPPALLY vs THE DCIT, KOLLAM

ITA 459/COCH/2016[2003-04]Status: Disposed21/8/2024AY 2003-04

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

TANSEER KAJA,KARINGARAPULLY vs ITO CIRCLE 1, PALAKKAD

ITA 77/COCH/2023[2015-16]Status: Disposed16/8/2024AY 2015-16

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

TANSEER KAJA,KARINGARAPULLY vs ITO CIRCLE 1, PALAKKAD

ITA 76/COCH/2023[2014-15]Status: Disposed16/8/2024AY 2014-15

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

TANSEER KAJA,KARINGARAPULLY vs ITO CIRCLE 1, PALAKKAD

ITA 75/COCH/2023[2013-14]Status: Disposed16/8/2024AY 2013-14

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

TANSEER KAJA,KARINGARAPULLY vs ITO CIRCLE 1, PALAKKAD

ITA 74/COCH/2023[2011-12]Status: Disposed16/8/2024AY 2011-12

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

KOTTAMKARA SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO WARD 2, KOLLAM

ITA 553/COCH/2023[2016-17]Status: Disposed16/8/2024AY 2016-17

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KOTTAMKARA SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO WARD 2 , KOLLAM

ITA 552/COCH/2023[2015-16]Status: Disposed16/8/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KOTTAMAKARA SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO WARD 2 , KOLLAM

ITA 551/COCH/2023[2015-16]Status: Disposed16/8/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SRI UKKANDATH DILEEPAN,UROOB NAGAR, PALAPRAM vs ACIT(OSD)INTERNATIONAL TAXATION, KOZHIKODE

ITA 99/COCH/2024[2011-12]Status: Disposed14/8/2024AY 2011-12

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), ERNAKULAM vs ISLAMIC LEARNING MISSION TRUST, KERALA

ITA 102/COCH/2024[2014-15]Status: Disposed14/8/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

UKKANDATH DILEEPAN,PALLAPURAM vs ITO INTERNATIONAL TAXATION, CALICUT

ITA 101/COCH/2024[2013-14]Status: Disposed14/8/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

KARAKULAM SERVICE CO-OPERATIVE BANK LD,TRIVANDRUM vs THE INCOME TAX OFFICER , TRIVANDRUM

ITA 840/COCH/2023[2017-2018]Status: Disposed14/8/2024AY 2017-2018

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)