ITAT Cochin Bench
5,695 judgments
KESAVAN DAMODARAN GOPALA KRISHNAN,KAYAMKULAM vs INCOME TAX OFFICER, TRIVANDRUM
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
RAJESH NARAYANAN,PALAKKAD vs THE ITO WARD 2, PALAKKAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
SHAIJU THOMAS KALLEKKULAM,THODUPUZHA vs JCIT ALUVA RANGE, ALUVA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
M/S.AGREENCO FIBRE FOAM P. LTD,KANNUR vs THE DCIT CIRCLE 1, KANNUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KUNHI KOYATHENGAL SAKIM THANGAL MULLAKOYA,THRISSUR vs DCIT ,CIRCLE INT. TAX, KOCHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)
KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI
Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)