ITAT Cochin Bench

5,695 judgments

SHRI.VEERON VINCENT,THRISSUR vs THE DCIT,CEN-CIRCLE, THRISSUR

ITA 256/COCH/2019[2013-14]Status: Disposed23/8/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

MEEZAN REALTORS P. LTD,CALICUT vs THE ACIT, CALICUT

ITA 369/COCH/2014[2006-07]Status: Disposed23/8/2024AY 2006-07

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

MEEZAN REALTORS P. LTD,CALICUT vs THE ACIT, CALICUT

ITA 368/COCH/2014[2005-06]Status: Disposed23/8/2024AY 2005-06

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

MEEZAN REALTORS P. LTD,CALICUT vs THE ACIT, CALICUT

ITA 367/COCH/2014[2004-05]Status: Disposed23/8/2024AY 2004-05

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

JYOTHI AUTO FUELS,BADAGARA vs ITO, WARD-2, KOZHIKODE

ITA 94/COCH/2024[2013-2014]Status: Disposed22/8/2024AY 2013-2014

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

BENOY PHILIP,ERNAKULAM vs COMMISSIONER OF INCOME-TAX(APPEALS), NATIONAL FACELESS APPEAL CENTRE(NFAC) DELHI

ITA 79/COCH/2024[2020-21]Status: Disposed22/8/2024AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SUJITH SREENIVASAN KAKKANAT,CHEMBUKAVU vs ACIT, CENTRAL CIRCLE, THRISSUR

ITA 44/COCH/2024[2017-2018]Status: Disposed22/8/2024AY 2017-2018

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SUJITH SREENIVASAN KAKKANAT,CHEMBUKAVU vs ACIT, CENTRAL CIRCL, THRISSUR

ITA 43/COCH/2024[2016-2017]Status: Disposed22/8/2024AY 2016-2017

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SHEELA DAVIS,THRISSUR vs THE ITO WARD 1 & TPS, GURUVAYOOR, THRISSUR, THRISSUR

ITA 312/COCH/2024[2017-2018]Status: Disposed22/8/2024AY 2017-2018

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

MOUNT CARMEL CASHEWS,KOLLAM vs DEPUTY COMMISSIONER OF INCOME TAX ,NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 173/COCH/2024[2017-2018]Status: Disposed22/8/2024AY 2017-2018

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

MICHAEL AUGUSTINE,ALAPPUZHA vs INCOME TAX OFFICER, ALAPPUZHA

ITA 17/COCH/2024[2017-18]Status: Disposed22/8/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

ABDUL RASAK,THUVOOR vs ITO, WARD-2, TIRUR

ITA 120/COCH/2024[2014-2015]Status: Disposed22/8/2024AY 2014-2015

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI

ITA 9/COCH/2023[2013-14]Status: Disposed22/8/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI

ITA 8/COCH/2023[2013-14]Status: Disposed22/8/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

INCOMETAX OFFICER, WARD-, KOTTAYAM vs PUTHENKUDY PAULOSE BABU, KOTTAYAM

ITA 775/COCH/2023[2017-18]Status: Disposed22/8/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SANKUNAIR MINI SUSEELAN PILLAI,KOLLAM vs ITO, WARD-2, KOLLAM, KOLLAM

ITA 702/COCH/2023[2013-14]Status: Disposed22/8/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

KADUNGAMPARAMBIL MANUAL GEORGE JOSEPH,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4) & TPS, KOCHI

ITA 7/COCH/2023[2013-14]Status: Disposed22/8/2024AY 2013-14

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Judicial Member)

THANGAM HEART CARE ,PALAKKAD vs THE ITO WARD 1, PALAKKAD

ITA 677/COCH/2023[2016-17]Status: Disposed22/8/2024AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SREEDHANYA CONSTRUCTION COMPANY,TRIVANDRUM vs DCIT CIRCLE 1(1), TRIVANDRUM

ITA 676/COCH/2023[2017-18]Status: Disposed22/8/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

KERALA TRANSPORT DEVELOPMENT FINANCE CORPORATION LTD,THIRUVANANTHAPURAM vs ACIT CIRCLE -(1), THIRUVANANTHAPURAM

ITA 672/COCH/2023[2014-2015]Status: Disposed22/8/2024AY 2014-2015

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)