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ITAT Cochin Bench

5,691 judgments

VALLAPUZHA SERVICE CO-OPERATIVE BANK,PALAKKAD vs ITO, WARD-3, PALAKKAD

ITA 874/COCH/2023[2014-2015]Status: Disposed12/9/2024AY 2014-2015

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M/S ANGEL DISTRIBUTORS,KOZHIKODE vs ACIT CICLE 1(1), KOZHIKODE

ITA 80/COCH/2023[2011-12]Status: Disposed12/9/2024AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

MOHAMED JAZEEL PARAMBATH ASHRAF,ERNAKULAM vs ITO NON CORP WARD 2(4) & TPS, KOCHI

ITA 49/COCH/2023[2017-18]Status: Disposed12/9/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S MYLACHEL SERVICE CO-OP BANK LTD,TRIVANDRUM vs THE ITO WARD 2(4), TRIVANDRUM

ITA 435/COCH/2023[2011-12]Status: Disposed12/9/2024AY 2011-12

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

PERINGOTTUKURUSSI SERVICE CO-OPERATIVE BANK LTD,PALAKKAD vs THE ITO WARD-5, PALAKKAD

ITA 362/COCH/2023[2011-12]Status: Disposed12/9/2024AY 2011-12

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M/S.MASCOT INDUSTRIES,KANNUR vs THE DCIT CIRCLE 1, KANNUR

ITA 333/COCH/2023[2007-08]Status: Disposed12/9/2024AY 2007-08

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE NALLEPPILLY SERVICE CO-OP BANK LTD,PALAKKAD vs THE ACIT CIRCLE 1, PALAKKAD

ITA 332/COCH/2023[2010-11]Status: Disposed12/9/2024AY 2010-11

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

HIGH LINE INDIA KURIES PVT LTD,THRISSUR vs DCIT CIRCLE 1(1) AND TPS, THRISSUR

ITA 278/COCH/2023[2017-18]Status: Disposed12/9/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

ABC SALES CORPORATION,KASARAGOD vs ACIT, CENTRAL CIRCLE-1, KOZHIKODE

ITA 459/COCH/2024[2019-2020]Status: Disposed23/8/2024AY 2019-2020

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SRI.M.HUSSAIN,KOLLAM vs THE DCIT, KOLLAM

ITA 24/COCH/2021[2012-13]Status: Disposed23/8/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SRI.M.HUSSAIN,KOLLAM vs DCIT, KOLLAM

ITA 23/COCH/2021[2011-12]Status: Disposed23/8/2024AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SRI.M.HUSSAIN,KOLLAM vs DCIT, KOLLAM

ITA 22/COCH/2021[2010-11]Status: Disposed23/8/2024AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SRI.M.HUSSAIN,KOLLAM vs THE DCIT, KOLLAM

ITA 21/COCH/2021[2009-10]Status: Disposed23/8/2024AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SRI.M.HUSSAIN,KOLLAM vs THE DCIT, KOLLAM

ITA 20/COCH/2021[2008-09]Status: Disposed23/8/2024AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SRI.M.HUSSAIN,KOLLAM vs THE DCIT, KOLLAM

ITA 19/COCH/2021[2007-08]Status: Disposed23/8/2024AY 2007-08

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SHRI.VEERON VINCENT,THRISSUR vs THE DCIT,CEN-CIRCLE, THRISSUR

ITA 257/COCH/2019[2014-15]Status: Disposed23/8/2024AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

SHRI.VEERON VINCENT,THRISSUR vs THE DCIT,CEN-CIRCLE, THRISSUR

ITA 256/COCH/2019[2013-14]Status: Disposed23/8/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

MEEZAN REALTORS P. LTD,CALICUT vs THE ACIT, CALICUT

ITA 369/COCH/2014[2006-07]Status: Disposed23/8/2024AY 2006-07

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

MEEZAN REALTORS P. LTD,CALICUT vs THE ACIT, CALICUT

ITA 368/COCH/2014[2005-06]Status: Disposed23/8/2024AY 2005-06

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

MEEZAN REALTORS P. LTD,CALICUT vs THE ACIT, CALICUT

ITA 367/COCH/2014[2004-05]Status: Disposed23/8/2024AY 2004-05

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)