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ITAT Cochin Bench

5,691 judgments

M/S THURAYUR SERVICE CO -OP BANK LTD,KOZHIKODE vs THE ITO WARD 2(1), KOZHIKODE

ITA 196/COCH/2023[2015-16]Status: Disposed25/9/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

M/S THURAYUR SERVICE CO -OP BANK LTD,KOZHIKODE vs THE ITO WARD 2(1), KOZHIKODE

ITA 195/COCH/2023[2014-15]Status: Disposed25/9/2024AY 2014-15

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

BAY SHORE PROPERTIES PRIVATE LIMITED,KOCHI vs ITO CORP WARD 1(1), KOCHI

ITA 192/COCH/2023[2011-12]Status: Disposed25/9/2024AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

KMA CONSTRUCTIONS INDIA PVT LTD,KOZHIKODE vs ITO CIRCLE 1(1) & TPS, KOZHIKODE

ITA 149/COCH/2023[2016-17]Status: Disposed25/9/2024AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

KMA CONSTRUCTIONS INDIA PVT LTD,KOZHIKODE vs ITO CIRCLE 1(1) & TPS, KOZHIKODE

ITA 148/COCH/2023[2015-16]Status: Disposed25/9/2024AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S.PUTHIYANGADI SERVICE CO-OP BANK,CALICUT vs THE ITO WARD 1(3), CALICUT

ITA 112/COCH/2023[2017-18]Status: Disposed25/9/2024AY 2017-18

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

SARAMMA MATHEW , ERNAKULAM ( PRESENTLY STAYING AT USA) vs DCIT, CIRCLE INTERNATIONAL TAXATION, KOCHI, KOCHI

ITA 669/COCH/2022[2018-2019]Status: Disposed25/9/2024AY 2018-2019

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

THE ACIT, TRIVANDRUM vs M/S.STATE BANK OF TRAVANCORE, TRIVANDRUM

ITA 90/COCH/2017[2012-13]Status: Disposed25/9/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

THE ACIT, TRIVANDRUM vs M/S.STATE BANK OF TRAVANCORE, TRIVANDRUM

ITA 89/COCH/2017[2010-11]Status: Disposed25/9/2024AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S.STATE BANK OF INDIA(SUCCESSOR TO STATE BANK OF TRAVANCORE),TRIVANDRUM vs THE ACIT, TRIVANDRUM

ITA 252/COCH/2017[2010-11]Status: Disposed25/9/2024AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

M/S.STATE BANK OF INDIA(SUCCESSOR TO STATE BANK OF TRAVANCORE),TRIVANDRUM vs THE ACIT, TRIVANDRUM

ITA 251/COCH/2017[2002-03]Status: Disposed25/9/2024AY 2002-03

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMARJIT SINGH (Accountant Member)

IMMACULATE HEART OF MARY HOSPITAL,KOTTAYAM vs ACIT EXEMPTION CIRCLE , TRIVANDRUM

ITA 342/COCH/2023[2014-15]Status: Disposed20/9/2024AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

JAWAHAR NAZEEM MOHAMMED NAZEEM,TRIVANDUM vs ITO WARD 1(4) , TRIVANDRUM

ITA 150/COCH/2023[2013-14]Status: Disposed20/9/2024AY 2013-14

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

KK MOHANDAS,KANNUR vs DCIT CENTRAL CIRCLE 2, KOZHIKODE

ITA 497/COCH/2023[2010-11]Status: Disposed19/9/2024AY 2010-11

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

THE EZHUPUNNA SERVICE CO-OP BANK LTD,ALAPPUZHA vs THE ITO WARD 2, ALAPPUZHA

ITA 125/COCH/2023[2017-18]Status: Disposed18/9/2024AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

M/S.THE KARARINAKAM SERVICE CO-OP BANK LTD,KANNUR vs THE ITO, WARD-1,KANNUR, KANNUR

ITA 111/COCH/2023[2014-15]Status: Disposed18/9/2024AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

USHASHREE KUNJULEKSHMI AMMA RAGHAVAN PILLAI,KOLLAM vs ACIT CIRCLE 1, KOLLAM

ITA 973/COCH/2022[2014-15]Status: Disposed18/9/2024AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

MINA WOOD INDUSTRIES,MATTANNUR vs ITO, W-3, KANNUR

ITA 168/COCH/2024[2014-2015]Status: Disposed12/9/2024AY 2014-2015

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

VALLAPUZHA SERVICE CO-OPERATIVE BANK,CHERUPULASSERY vs ITO, WARD-3, PALAKKAD, PALAKKAD

ITA 876/COCH/2023[2015-16]Status: Disposed12/9/2024AY 2015-16

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)

VALLAPUZHA SERVICE CO-OPERATIVE BANK,CHERUPULASSERY vs ITO,WARD-3, PALAKKAD

ITA 875/COCH/2023[2014-2015]Status: Disposed12/9/2024AY 2014-2015

Shri Satbeer Singh Godara (Judicial Member), Shri Amarjit Singh (Accountant Member)