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ITAT Cochin Bench

5,695 judgments

UMMANNOOR RURAL CO-OP SOCIETY,KOLLAM vs THE ITO WARD 4, KOLLAM

ITA 299/COCH/2023[2018-19]Status: Disposed25/7/2024AY 2018-19

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K (Judicial Member)

KERALA AGRICULTURAL UNIVERSITY CO-OP SOCIETY,THRISSUR vs ITO WARD 2(1), THRISSUR

ITA 153/COCH/2023[2015-16]Status: Disposed25/7/2024AY 2015-16

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K (Judicial Member)

KERALA AGRICULTURAL UNIVERSITY CO-OP SOCIETY,THRISSUR vs ITO WARD 2(1), THRISSUR

ITA 152/COCH/2023[2014-15]Status: Disposed25/7/2024AY 2014-15

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K (Judicial Member)

TRESA JOLLY,ERNAKULAM vs DCIT , INTERNATIONAL TAXATION, KOCHI

ITA 230/COCH/2023[2007-08]Status: Disposed18/7/2024AY 2007-08

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K (Judicial Member)

M/S KADIRUR SERVICE CO-OP BANK LTD,KANNUR vs ITO WARD 2, KANNUR

ITA 104/COCH/2023[2009-10]Status: Disposed15/7/2024AY 2009-10

SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

KOODALI SERVICE CO-OP BANK LTD,KANNUR vs THE ITO WARD 2, KANNUR

ITA 301/COCH/2023[2014-15]Status: Disposed12/7/2024AY 2014-15

SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

M/S BAYSHORE SEAWOOD PROJECTS,ERNAKULAM vs ITO WARD 1(1), NON CORPORATE , RANGE 1, KOCHI

ITA 283/COCH/2023[2015-16]Status: Disposed12/7/2024AY 2015-16

SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

IBRAHIM KOVVAPRATH,KANNUR vs THE ITO, WARD 1 & TPS, KANNUR

ITA 273/COCH/2023[2017-18]Status: Disposed12/7/2024AY 2017-18

SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

KERALA STATE ELECTRICITY BOARD LTD,THIRUVANANTHAPURAM vs THE ACIT, CIR-1(1), TVM, TVM

ITA 137/COCH/2023[2018-19]Status: Disposed12/7/2024AY 2018-19

SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

KERALA STATE ELECTRICITY BOARD LTD,THIRUVANANTHAPURAM vs THE ACIT, CIR-1(1), TVM, TVM

ITA 136/COCH/2023[2017-18]Status: Disposed12/7/2024AY 2017-18

SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

KERALA STATE ELECTRICITY BOARD LTD,THIRUVANANTHAPURAM vs THE ACIT, CIR-1(1), TVM, TVM

ITA 135/COCH/2023[2016-17]Status: Disposed12/7/2024AY 2016-17

SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

KERALA STATE ELECTRICITY BOARD LTD,THIRUVANANTHAPURAM vs THE ACIT, CIR-1(1), TVM, TVM

ITA 134/COCH/2023[2015-16]Status: Disposed12/7/2024AY 2015-16

SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

KERALA STATE ELECTRICITY BOARD LTD,THIRUVANANTHAPURAM vs THE ACIT, CIR-1(1), TVM, TVM

ITA 133/COCH/2023[2014-15]Status: Disposed12/7/2024AY 2014-15

SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

M/S HEALTH AMENITIES MULTI PURPOSE DISTRICT CO-OP SOCIETY LTD,CALICUT vs ITO WARD 1(1), KOZHIKODE

ITA 108/COCH/2023[2017-18]Status: Disposed12/7/2024AY 2017-18

SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

M/S. PARAVUR SERVICE CO-OPERATIVE BANK,KOLLAM vs INCOME TAX OFFICER, WARD 2, KOLLAM

ITA 767/COCH/2023[AY 2017-18]Status: Disposed8/7/2024

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

ELMA PHARMACEUTICALS PRIVATE LTD,THRISSUR vs THE ITO(TDS), THRISSUR

ITA 210/COCH/2023[2014-15]Status: Disposed5/7/2024AY 2014-15

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K. (Judicial Member)

ELMA PHARMACEUTICALS PRIVATE LTD,THRISSUR vs THE ITO(TDS), THRISSUR

ITA 209/COCH/2023[2014-15]Status: Disposed5/7/2024AY 2014-15

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K. (Judicial Member)

ELMA PHARMACEUTICALS PRIVATE LTD,THRISSUR vs THE ITO(TDS), THRISSUR

ITA 208/COCH/2023[2014-15]Status: Disposed5/7/2024AY 2014-15

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K. (Judicial Member)

ELMA PHARMACEUTICALS PRIVATE LTD,THRISSUR vs THE ITO(TDS), THRISSUR

ITA 207/COCH/2023[2014-15]Status: Disposed5/7/2024AY 2014-15

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K. (Judicial Member)

ELMA PHARMACEUTICALS PRIVATE LTD,THRISSUR vs THE ITO(TDS), THRISSUR

ITA 206/COCH/2023[2014-15]Status: Disposed5/7/2024AY 2014-15

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K. (Judicial Member)