ITAT Cochin Bench

5,695 judgments

ELMA PHARMACEUTICALS PRIVATE LTD,THRISSUR vs THE ITO(TDS), THRISSUR

ITA 205/COCH/2023[2014-15]Status: Disposed5/7/2024AY 2014-15

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K. (Judicial Member)

V S ABDUL SALAM,ERNAKULAM vs THE ITO NON CORPORATE WARD 2(4) & TPS, KOCHI

ITA 611/COCH/2023[2014-15]Status: Disposed4/7/2024AY 2014-15

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

AIDED PRIMARY TEACHERS CO-OPERATIVE SOCIETY LTD,KOTTAYAM vs THE ITOWARD-1, KOTTAYAM

ITA 244/COCH/2023[2018-19]Status: Disposed4/7/2024AY 2018-19

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

UTHUMAN SAHIB SHAJI,PATHANAPURAM vs DCIT , CIRCLE, INTERNATIONAL TAXATION, TRIVANDRUM

ITA 998/COCH/2022[2019-20]Status: Disposed4/7/2024AY 2019-20

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DECENT JUNCTION SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO WARD 2(1), KOLLAM

ITA 271/COCH/2023[2017-18]Status: Disposed3/7/2024AY 2017-18

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

M/S PERINGATTU HEALTH FOUNDATION PRIVATE,ERNAKULAM vs ITO CORPORATE WARD 2(3), KOCHI

ITA 264/COCH/2023[2014-15]Status: Disposed3/7/2024AY 2014-15

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

RANJITH JACOB KALLIATH,THRISSUR vs THE ITO WARD 2(4), THRISSUR

ITA 188/COCH/2023[2013-14]Status: Disposed3/7/2024AY 2013-14

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

JAMES KUDAKUTHIYIL CHACKO,KERALA vs DCIT, INTERNATIONAL TAXATION CIRCLE, TRIVANDRUM

ITA 865/COCH/2022[2013-14]Status: Disposed3/7/2024AY 2013-14

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

JAMES KUDAKUTHIYIL CHACKO,KERALA vs DCIT, INTERNATIONAL TAXATION CIRCLE, TRIVANDRUM

ITA 864/COCH/2022[2013-14]Status: Disposed3/7/2024AY 2013-14

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

INDO GERMAN CARBONS LIMITED,ERNAKULAM vs ACIT CIRCLE 1(2), KOCHI

ITA 141/COCH/2023[2008-09]Status: Disposed2/7/2024AY 2008-09

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

THE MANGODE SERVICE CO-OPERATIVE BANK LTD.,PALAKKAD vs ITO , PALAKKAD

ITA 700/COCH/2023[AY 2020-21]Status: Disposed1/7/2024

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

THEKKEKUNNATHU MUHAMMED FAYAS,ERNAKULAM vs CIT (A) NFAC, KOCHI

ITA 286/COCH/2023[2017-18]Status: Disposed1/7/2024AY 2017-18

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

SHRI. THATTANTAVITA ASHARAF,VADAKARA vs ITO WARD 2(2), KOZHIKODE

ITA 957/COCH/2022[2011-12]Status: Disposed1/7/2024AY 2011-12

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

THE ACIT, KOCHI vs M/S.INNOVATIVE FOODS LTD, COCHIN

ITA 705/COCH/2019[2007-08]Status: Disposed1/7/2024AY 2007-08

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

PARISONS FOODS PRIVATE LTD,CALICUT vs DCIT , CIRCLE 1(1), KOZHIKODE

ITA 229/COCH/2023[2005-06]Status: Disposed27/6/2024AY 2005-06

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

KATTAPPANA SERVICE CO-OPERATIVE BANK LTD.,IDUKKI vs THE INCOME TAX OFFICER, THODUPUZHA

ITA 706/COCH/2023[AY 2020-21]Status: Disposed21/6/2024

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

CHEMANCHERY RURAL CO-OP HOUSING SOCIETY LTD,CALICUT vs ITO WARD 2(2), KOZHIKODE

ITA 175/COCH/2023[2018-19]Status: Disposed14/6/2024AY 2018-19

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

MANANTHAVADY CO-OP URBAN SOCIETY LTD,WAYANAD vs ITO WARD 2 , KALPETTA

ITA 161/COCH/2023[2013-14]Status: Disposed14/6/2024AY 2013-14

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

CHAKKITTAPARA SERVICE CO-OP BANK LTD,CALICUT vs ITO WARD 2(1), CALICUT

ITA 160/COCH/2023[2015-16]Status: Disposed14/6/2024AY 2015-16

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

M/S POOYAPPALLY SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO WARD 2(1), KOLLAM

ITA 119/COCH/2023[2018-19]Status: Disposed7/6/2024AY 2018-19

SHRI SANJAY ARORA (Accountant Member), MS. KAVITHA RAJAGOPAL (Judicial Member)