ITAT Cochin Bench

5,695 judgments

SONIYA DAVID LATHIKA,THIRUVANANTHAPURAM vs ITO WARD 2(3), TRIVANDRUM, THIRUVANANTHAPURAM

ITA 667/COCH/2022[2012-2013]Status: Disposed7/6/2024AY 2012-2013

SHRI SANJAY ARORA (Accountant Member), MS. KAVITHA RAJAGOPAL (Judicial Member)

LALY CHIRAKANDATHIL GEORGE,KOCHI vs THE ACIT, KOCHI

ITA 73/COCH/2022[2011-12]Status: Disposed5/6/2024AY 2011-12

SHRI SANJAY ARORA (Accountant Member), MS. KAVITHA RAJAGOPAL (Judicial Member)

M/S.KERALA STATE CO-OP AGRICULTURAL & RURAL DEV BANK LTD,TRIVANDRUM vs THE DCIT, TRIVANDRUM

ITA 26/COCH/2015[2011-12]Status: Disposed5/6/2024AY 2011-12

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

THE ITO, TRIVANDRUM vs M/S.KERALA STATE CO-OP AGRICULTURAL & RURAL DEV BANK LTD, TRIVANDRUM

ITA 236/COCH/2015[2010-11]Status: Disposed5/6/2024AY 2010-11

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

M/S.KERALA STATE CO-OP AGRICULTURAL & RURAL DEV BANK LTD,TRIVANDRUM vs THE ACIT, TRIVANDRUM

ITA 182/COCH/2015[2010-11]Status: Disposed5/6/2024AY 2010-11

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

THE ITO, TRIVANDRUM vs M/S.KERALA STATE CO-OP AGRICULTURAL & RURAL DEV BANK LTD, TRIVANDRUM

ITA 101/COCH/2015[2011-12]Status: Disposed5/6/2024AY 2011-12

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

M/S POOYAPPALLY SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO WARD 2(1), KOLLAM

ITA 66/COCH/2023[2017-18]Status: Disposed3/6/2024AY 2017-18

SHRI SANJAY ARORA (Accountant Member), MS. KAVITHA RAJAGOPAL (Judicial Member)

M/S POOYAPPALLY SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO WARD 2(1), KOLLAM

ITA 65/COCH/2023[2016-17]Status: Disposed3/6/2024AY 2016-17

SHRI SANJAY ARORA (Accountant Member), MS. KAVITHA RAJAGOPAL (Judicial Member)

M/S PALLIPURAM SERVICE CO-OP BANK LTD,ERNAKULAM vs THE ITO NON CORP WARD 2(5), KOCHI

ITA 322/COCH/2023[2011-12]Status: Disposed31/5/2024AY 2011-12

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

THALORE SERVICE CO-OP BANK LTD NO 435,THRISSUR vs ITO WARD 2(1), THRISSUR

ITA 226/COCH/2023[2012-13]Status: Disposed31/5/2024AY 2012-13

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

STATE BANK OF INDIA , THALASSERY( ERSTWHILE STATE BANK OF TRAVANCORE),KANNUR vs ITO (TDS), KANNUR

ITA 926/COCH/2022[2014-15]Status: Disposed31/5/2024AY 2014-15

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

M/S.SUDCHEMIE INDIA P. LTD,ERNAKULAM vs THE ACIT, KOCHI

ITA 51/COCH/2021[2016-17]Status: Disposed31/5/2024AY 2016-17

Shri Sanjay Arora (Accountant Member), Shri Soundararajan K. (Judicial Member)

ARUNACHALAM SOYAMBUNADAR,TRIVANDRUM vs ITO (TDS), TRIVANDRUM

ITA 964/COCH/2022[2019-20]Status: Disposed30/5/2024AY 2019-20

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

JETHRO REHABILITATION TRUST,PALAKKAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), KOCHI

ITA 962/COCH/2022[2022-23]Status: Disposed30/5/2024AY 2022-23

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

GRASS ASSOCIATES PVT LTD,KOCHI vs THE ITO,CORP.WARD-13), KOCHI

ITA 71/COCH/2022[2009-10]Status: Disposed30/5/2024AY 2009-10

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

USHADEVI PURUSHOTHAMAN,KOCHI vs INCOME TAX OFFICER NON CORP WARD 2(5),, KOCHI

ITA 524/COCH/2023[2018-19]Status: Disposed28/5/2024AY 2018-19

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

KOONTHALI KUNJUVAREED JOHNSON,THRISSUR vs THE ITO WARD 2(2), THRISSUR

ITA 383/COCH/2023[2014-15]Status: Heard28/5/2024AY 2014-15

Shri Sanjay Arora (Accountant Member), Shri Soundararajan K (Judicial Member)

SINI NOUSHAD,THRISSUR vs THE ITO, WARD 1(3), THRISSUR

ITA 252/COCH/2023[2017-18]Status: Heard28/5/2024AY 2017-18

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

KOONAMMAVU THOMAS JOHNY,THRISSUR vs ITO WARD 2(2), THRISSUR

ITA 886/COCH/2022[2017-18]Status: Heard28/5/2024AY 2017-18

Shri Sanjay Arora (Accountant Member), Shri Soundararajan K (Judicial Member)

VARGHESE CHACKO,ERNAKULAM vs THE ITO WARD 1(5) NON CORPORATE, KOCHI

ITA 212/COCH/2023[2014-15]Status: Disposed27/5/2024AY 2014-15

SHRI SANJAY ARORA (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)