ITAT Chhattisgarh Bench

THE DEPUTY COMMISSIONER OF INCOME TAX, vs M/S SANKALP REALITIES,

THE INCOME TAX OFFICER-4(4) vs NAND KISHORE BAGREE

THE DY. COMMISSIONER OF INCOME TAX vs M/S JINDAL POWER LTD.

DEPUTY COMMISSIONER OF INCOME TAX vs M/S DEVI IRON AND POWER PVT. LTD.

THE DY. COMMISSIONER OF INCOME TAX, vs M/S JINDAL POWER LTD.,

THE DEPUTY COMMISSIONER OF INCOME TAX, vs SHRI SANTOSH JAIN

HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

THE INCOME TAX OFFICER - 1 vs SHRI PARMANAND GUPTA

INCOME TAX OFFICER-WARD 1(2) vs M/S CHHATTISGARH SAHAKARI SAKH SAMITI MARYADIT

THE DEPUTY COMMISSIONER OF INCOME TAX, vs SHRI SANTOSH JAIN

DEPUTY COMMISSIONER OF INCOME TAX vs M/S NARMADA DRINKS PVT LTD.

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL vs M/S GOYAL ENERGY AND sTEEL PVT. LTD.

THE ASSISTANT COMMISSIONER OF INCOME TAX, vs SHRI OMI BAGADIA

THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1 vs M/S JAINAM BUILDERS PVT. LTD.

ASSISTANT COMMISSIONER OF INCOME TAX vs SHRI SUNIL SAHU

THE INCOME TAX OFFICER, vs M/S DURGA MANIKANTA TRADERS,

COMMISSIONER OF INCOME TAX (EXEMPTION) vs KANYAKUBJ SABHA RAIPUR

HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

M/S DOZCO INDIA PVT. LTD. vs COMMISSIONER OF COMMERCIAL TAX,

THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3 (1) vs M/S JILA SAHAKARI KENDRIYA BANK MARYADIT

INCOME TAX OFFICER, WARD-1(2) vs MANAV WAREHOUSING PVT. LTD.

DY. COMMISSIONER OF INCOME TAX (CENTRAL) - 2 vs M/S SHREE JAGDAMBA CONSTRUCTION CO.