ITAT Chhattisgarh Bench

DY. COMMISSIONER OF INCOME TAX (CENTRAL) 2 vs M/S SHREE JAGDAMBA CONSTRUCTION CO.

Pr. Commissioner of Income Tax, vs Basant Kumar Jain,

HON'BLE SHRI JUSTICE SANJAY K. AGRAWAL,HON'BLE SHRI JUSTICE AMITENDRA KISHORE PRASAD

THE DEPUTY COMMISSIONER OF INCOME TAX vs BHILAI JAYPEE CEMENT LTD.

SHRI DINESH SINGH CHOUHAN vs THE INCOME TAX OFFICER

M/S SHAHEED NAND KUMAR PATEL VISHWAVIDYALAYA, vs COMMISSIONER OF INCOME TAX (E),

DEPUTY COMMISSIONER OF INCOME TAX vs R K TRANSPORT AND CONSTRUCTIONS PVT. LTD.

LAXMI NIWAS SARDA vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

M/S SARASWATI AGRO INDUSTRIES vs JOINT COMMISSIONER OF INCOME TAX

M/S. U K STEEL, A PARTNERSHIP FIRM vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

SIDHARTH CO-OPERATIVE CREDIT AND THRIFT SOCIETY vs THE INCOME TAX OFFICER,

DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT) vs SURENDRA KUMAR JAIN (Died) Through legal Heir

HON'BLE SHRI JUSTICE GOUTAM BHADURI,HON'BLE SHRI JUSTICE SANJAY KUMAR JAISWAL

DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT) vs SURENDRA KUMAR JAIN (Dead) Through Lrs.

HON'BLE SHRI JUSTICE GOUTAM BHADURI,HON'BLE SHRI JUSTICE SANJAY KUMAR JAISWAL

DEPUTY COMMISSIONER FO INOCME TAX vs Deleted (SURENDRA KUMAR JAIN)

SHANTI TIMBERS TRADERS vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAVINDRA KUMAR AGRAWAL

SANATAN BUDEG vs ASSISTANT COMMISSIONER OF INCOME TAX

HON'BLE SHRI JUSTICE PARTH PRATEEM SAHU

M/S. SUMIT GLOBAL PVT. LTD. vs THE INCOME TAX OFFICER-1

DEPUTY COMMISSIONER OF INCOME TAX- 2(1) vs SHRI B.L. AGRAWAL

HITESH GOLCHHA vs ASSISTANT COMMISSIONER OF INCOME TAX

HON'BLE SHRI JUSTICE GOUTAM BHADURI,HON'BLE SHRI JUSTICE RADHAKISHAN AGRAWAL

HITESH GOLCHHA vs ASSISTANT COMMISSIONER OF INCOME TAX

PRAMOD SINGH vs UNION OF INDIA

HON'BLE SHRI JUSTICE NARESH KUMAR CHANDRAVANSHI