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ITAT Chhattisgarh Bench

638 judgments

COMMISSIONER OF INCOME TAX vs R.K.NAGPAL

ITA/44/200325/2/2007

COMMISSIONER OF INCOME TAX vs NARENDRA KUMAR GUPTA

ITA/37/200325/2/2007

COMMISSIONER OF INCOME TAX, RAIPUR vs NARENDRA KUMAR GUPTA

ITA/48/200325/2/2007

COMMISSIONER OF INCOME TAX, BILASPUR vs M/S SWASTIK RICE MILL, KHARASIA

ITA/69/200322/2/2007

COMMISSIONER OF INCOME TAX, BILASPUR vs M/S SWASTIK RICE MILL, KHARASIA

ITA/67/200322/2/2007

COMMISSIONER OF INCOME TAX, BILASPUR vs SMT.ASHA AGRAWAL, BILASPUR

ITA/78/200321/2/2007

COMMISSIONER OF INCOME TAX, BILASPUR vs M/S BUKHARI ENTERPRISES, BILASPUR

ITA/3/200421/2/2007

COMMISSIONER OF INCOME TAX, BILASPUR vs MOHD.KAYUM, SURAJPUR

ITA/81/200321/2/2007

COMMISSIONER OF INCOME TAX, BILASPUR vs RAJENDRA KUMAR AGRAWAL, BILASPUR

ITA/80/200321/2/2007

COMMISSIONER OF INCOME TAX,BILASPUR vs M/S SWASTIK RICE MILL, KHARASIA

ITA/70/200317/9/2006

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI

COMMISSIONER OF INCOME TAX, RAIPUR vs R.K.NAGPAL

ITA/55/200313/9/2006

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI

COMMISSIONER OF INCOME TAX, RAIPUR vs BHAGWAN DAS PATEL

ITA/46/200312/9/2006

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI

COMMISSIONER INCOME TAX, RAIPUR vs M/S KEDIA DISTILLERIES LTD. BHILAI

ITA/30/200311/9/2006

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI

COMMISSIONER OF INCOME TAX vs PAWAN KUMAR WADHAWA

ITA/20/20037/9/2006

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE DILIP RAOSAHEB DESHMUKH

COMMISSIONER OF INCOME TAX, RAIPUR vs M/S INDUS SMELTERS LTD.

ITA/19/20037/9/2006

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE DILIP RAOSAHEB DESHMUKH

COMMISSIONER OF INCOME TAX, RAIPUR vs M/S DILIP and BROTHER

ITA/65/200231/8/2006

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE FAKHRUDDIN

COMMISSIONER OF INCOME TAX, RAIPUR vs C.R BANSAL

ITA/27/200230/7/2006

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE DILIP RAOSAHEB DESHMUKH

COMMISSIONER OF INCOME TAX, RAIPUR vs D.R.BANSAL

ITA/25/200230/7/2006

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE DILIP RAOSAHEB DESHMUKH