← All Benches
ITAT Chhattisgarh Bench
638 judgments
INCOME TAX OFFICER JAGDALPUR vs SURENDRA KUMAR KATARIA PROPRITOR
TAXC/20/200615/6/2009
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR
INCOME TAX OFFICER JAGDALPUR vs SURENDRA KUMAR KATARIA PROPRITOR
TAXC/19/200615/6/2009
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR
INCOME TAX OFFICER JAGDALPUR vs SURENDRA KUMAR KATARIA PROPRITOR
TAXC/18/200615/6/2009
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR
INCOME TAX OFFICER vs MUKUL DESHLAHRE
ITA/13/200515/6/2009
CHANDRA SHEKHAR KASTWAR vs I.T.O., DHAMTARI AND OTHERS
ITA/49/200315/6/2009
ASST.COMMISSIONER OF INCOME TAX,RAIPUR vs M/S GEEDAM COLD STORAGE PVT.LTD.
TAXC/8/200615/6/2009
ASSISTANT COMMISSIONER OF INCOME TAX vs MAHAVIR PRASAD VERMA
TAXC/21/200715/6/2009
COMMISSIONER OF INCOME TAX vs M/S CHHATTISGARH IRON AND STEEL WORKS
ITA/7/20026/5/2009
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR
COMMISSIONER OF INCOME TAX, BILASPUR vs INCOME TAX APPELLATE TRIBUNAL AND ANR.
TAXC/9/20064/5/2009
SMT.BASANTI CHHAJED vs THE COMMISSIONER OF INCOME TAX, RAIPUR
ITA/29/200428/4/2009
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR
SMT.ANITA PARAKH vs THE COMMISSIONER OF INCOME TAX, RAIPUR
ITA/28/200428/4/2009
C.I.T. vs M/S GUPTA ENTERPRISES BALODA BAZAR
ITA/111/200012/4/2009
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR
COMMISSIONER OF INCOME TAX vs M/S CHHATTISGARH IRON and STEEL WORKS
ITA/8/200210/4/2009
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RAJESHWAR LAL JHANWAR
COMMISSIONER OF INCOME TAX, RAIPUR vs M/S PANCHA RAGHU RAM TAUNK,RAJNANDGAON
ITA/92/20009/4/2009
C.I.T. vs CHANDRA SINGH BHADIRIA
ITA/17/20008/4/2009
C.I.T. vs KAILASH KU. AGRAWAL
ITA/159/19998/4/2009
COMMISSIONER OF INCOME TAX, RAIPUR vs PAWAN KUMAR WADHWA
ITA/52/200315/1/2008
COMM.OF INCOME TAX vs M/S C.G. IRON AND STEELS WORKS
ITA/24/200222/7/2007
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI
COMMISSIONER OF INCOME TAX vs DINESH KUMAR AGRAWAL
ITA/23/200222/7/2007
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE SHRI JUSTICE SATISH K. AGNIHOTRI
COMMISSIONER OF INCOME TAX, RAIPUR vs SAMIRCHAND SHRIVASTAVA
ITA/47/200325/2/2007