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ITAT Chhattisgarh Bench

638 judgments

M/S SARDAR SINGH vs COMMISSIONER OF INCOME TAX, RAIPUR

ITA/2/200131/8/2009

COMMISIONER OF INCOME TEX vs K.K.BANSAL

ITA/28/200230/8/2009

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

COMMISIONER OF INCOME TEX vs SMT.PUSHPA BANSAL

ITA/21/200230/8/2009

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

COMMISIONER OF INCOME TEX vs D.R. BANSAL H.U.F.

ITA/20/200230/8/2009

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

COMMISIONER OF INCOME TEX vs V.K.BANSAL

ITA/19/200230/8/2009

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

COMMISIONER OF INCOME TEX vs K.K.BANSAL

ITA/17/200230/8/2009

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

COMMISSIONER INCOME TAX,RAIPUR vs M/S.CHHATTISGARH IRON and STEEL WORKS

ITA/47/200430/8/2009

COMMISSIONER OF INCOME TAX, RAIPUR vs M/S DAYAL MEGHJI and COMPANY

ITA/61/200212/8/2009

COMMISSIONER OF INCOME TAX vs M/S DAYAL MEGHJI AND COMPANY

ITA/58/200212/8/2009

ASSTT.COMM.OF INCOME TAX,RAIPUR vs M/S DAYALAL MEGHJI and CO., RAIPUR

ITA/9/200612/8/2009

COMMISSIONER OF INCOME TAX, RAIPUR vs M/S DAYAL MEGHJI AND COMPANY

ITA/59/200212/8/2009

ASSISTANT COMMISSIONER OF INCOME TAX vs SHRI VINOD BANWARI LAL GOYAL

TAXC/32/20087/8/2009

COMMISIONER OF INCOME TAX RAIPUR vs ASST.COMMI. OF TRIBAL.WALFARE BASTAR

ITA/54/200226/7/2009

NEMI CHAND vs THE COMMISSIONER INCOME TAX

ITA/12/200520/7/2009

COMMISSIONER OF INCOME TAX,RAIPUR vs MAKHAN LAL GUPTA, DHAMTARI

ITA/91/20037/7/2009

COMMISSIONER OF INCOMETAX vs M/S ANUP SILVER PALACE

TAXC/39/20106/7/2009

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

M/S PEST-O-KILL vs COMMISSIONER OF INCOME TAX BILASPUR

ITA/2/20062/7/2009

ASSISTANT COMMISSIONER OF INCOME TAX vs GYAN CHAND PAREKH

TAXC/30/200729/6/2009

SHIV KUMAR BANG vs COMMISSIONER OF INCOME TAX AND OTHERS

ITA/28/200318/6/2009

ASSISTANT COMMISSIONER OF INCOME vs SHRI VINOD GOYAL NAYAPARA,RAIPUR

TAXC/7/200815/6/2009

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR