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ITAT Chhattisgarh Bench

638 judgments

HARISH CHAND MISHRA vs COMMISSIONER OF INCOME TAX

TAXC/108/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

ARUN KUMAR TIWARI vs COMMISSIONER OF INCOME TAX

TAXC/107/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SANDEEP KUMAR CHOUHAN vs COMMISIONER OF INCOME TAX

TAXC/106/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

KULBHUSHAN SHARMA vs COMMISSIONER OF INCOME TAX

TAXC/100/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

PANCHURAM DESHMUKH vs COMMISSIONER OF INCOME TAX

TAXC/156/201019/10/2010

ASSISTANT COMMISSIONER OF INCOME TAX vs M/S VISHWAKARMA FABRICATORS

TAXC/48/20086/10/2010

ASSISTANT COMMISSIONER OF INCOME TAX vs UNIVEB SLEEPERS P LTD

TAXC/33/20085/10/2010

C.I.T., RAIPUR vs BASTAR KSHETRIYA GRAMIN BANK HATKA

ITA/2/20007/9/2010

KUSHAL PRASAD MANHAR vs COMMISSIONER OF INCOME

TAXC/12/20105/8/2010

HON'BLE SHRI JUSTICE I.M. QUDDUSI ,HON'BLE SHRI JUSTICE NAWAL KISHORE AGARWAL

COMMISSIONER OF INCOME TAX,RAIPUR vs SMT.MUSKAN ROHRA

TAXC/15/200926/1/2010

SHYAMLAL AGRAWAL vs INCOME TAX OFFICER

TAXC/46/200926/1/2010

C.I.T. vs ACHHELAL JAISWAL

ITA/70/199926/1/2010

COMMISSIONER OF INCOME TAX,RAIPUR vs PRAHLAD RAI AGRAWAL

TAXC/17/200926/1/2010

COMMISSIONER OF INCOME TAX,RAIPUR vs SMT.MEERA DEVI AGRAWAL

TAXC/16/200926/1/2010

INCOME TAX OFFICER vs BHAGWATI PRASAD RAIKA

ITA/6/200624/1/2010

INCOME TAX OFFICER vs SMT.NIRMALA LUNIA, DURG

ITA/7/200624/1/2010

COMMISSIONER OF INCOME TAX RAIPUR vs HIMALAYA COMMERCIAL COMPLEX P.LTD.

ITA/35/200323/11/2009

COMMISSIONER OF INCOME TAX vs DIVYA PURI

TAXC/31/200719/11/2009

PRAKASH LALWANI vs C.I.T. and ANR.

ITA/110/200021/10/2009

INCOME TAX OFFICER vs M/S GOPAL RICE MILL

TAXC/38/200813/9/2009