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ITAT Chhattisgarh Bench

638 judgments

DHANIYA BHANDIWAR vs COMMISSIONER OF INCOME TAX

TAXC/128/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

BHUPENDER SINGH vs COMMISSIONER OF INCOME TAX

TAXC/127/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

MANHARAN LAL VERMA vs COMMISSIONER OF INCOME TAX

TAXC/126/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

RAMASHRE PRAJAPATI vs COMMISSIONER OF INCOME TAX

TAXC/125/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

RAMASHREE PRAJAPATI vs COMMISSIONER OF INCOME TAX

TAXC/124/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

HARISH CHAND MISHRA vs COMMISSIONER OF INCOME TAX

TAXC/123/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

VINAY SINGH vs COMMISSIONER OF INCOME TAX

TAXC/122/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

GANESH GAJBHIYE vs COMMISSIONER OF INCOME TAX

TAXC/121/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SHRI GANESH GAJBHIYE vs COMMISSIONER OF INCOME TAX

TAXC/120/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SHRI GANESH GAJBHIYE vs COMMISSIONER OF INCOME TAX

TAXC/119/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SHRI GAUTAM JAGAT vs COMMISSIONER OF INCOME TAX

TAXC/118/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SHRI AMRIK SINGH vs COMMISSIONER OF INCOME TAX

TAXC/117/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SHRI GANESH GAJBHIYE vs COMMISSIONER OF INCOME TAX

TAXC/116/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

HARISH CHAND MISHRA vs COMMISSIONER OF INCOME TAX

TAXC/115/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SHRI GANESH GAJBHIYE vs COMMISSIONER OF INCOME TAX

TAXC/114/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SHRI GANESH GAJBHIYE vs COMMISSIONER OF INCOME TAX,

TAXC/113/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

HARISH CHAND MISHRA vs COMMISSIONER OF INCOME TAX, RAIPUR

TAXC/112/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

KULBHUSHAN SHARMA vs COMMISSIONER OF INCOME TAX

TAXC/111/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

BHUPENDER SINGH vs COMMISSIONER OF INCOME TAX

TAXC/110/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

HARISH CHAND MISHRA vs COMMISSIONER OF INCOME TAX

TAXC/109/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR