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ITAT Chhattisgarh Bench

638 judgments

GAUTAM JAGAT vs COMMISSIONER OF INCOME TAX

TAXC/150/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

GAUTAM JAGAT vs COMMISSIONER OF INCOME TAX

TAXC/149/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

AMRIK SINGH vs COMMISSIONER OF INCOME TAX

TAXC/147/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

HARISH CHAND MISHRA vs COMMISSIONER OF INCOME TAX

TAXC/146/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SANJAY VAISHNAV vs COMMISSIONER OF INCOME TAX

TAXC/145/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

AMRIK SINGH vs COMMISSIONER OF INCOME TAX

TAXC/144/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SANJAY VAISHNAV vs COMMISSIONER OF INCOME TAX

TAXC/143/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SANJAY VAISHNAV vs COMMISIONER OF INCOME TAX

TAXC/142/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

AMRIK SINGH vs COMMISSIONER OF INCOME TAX

TAXC/141/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SANJAY VAISHNAV vs COMMISSIONER OF INCOME TAX

TAXC/140/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SANJAY VAISHNAV vs COMMISSIONER OF INCOME TAX

TAXC/139/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

AMRIK SINGH vs COMMISSIONER OF INCOME TAX

TAXC/138/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

GAUTAM JAGAT vs COMMISSIONER OF INCOME TAX

TAXC/137/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

GAUTAM JAGAT vs COMMISSIONER OF INCOME TAX

TAXC/136/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SANJAY VAISHNAV vs COMMISSIONER OF INCOME TAX

TAXC/135/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

AMRIK SINGH vs COMMISSIONER OF INCOME TAX

TAXC/134/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

PANCHURAM DESHMUKH THROUGH vs COMMISSIONER OF INCOME TAX

TAXC/132/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

MANHARAN LAL VERMA vs COMMISSIONER OF INCOME TAX

TAXC/131/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

PANCHURAM DESHMUKH vs COMMISSIONER OF INCOME TAX

TAXC/130/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

PANCHURAM DESHMUKH vs COMMISSIONER OF INCOME TAX

TAXC/129/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR