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ITAT Chhattisgarh Bench

638 judgments

MANOJ KUMAR CHELAK vs COMMISSIONER OF INCOME TAX

TAXC/78/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

BALBIR SINGH vs COMMISSIONER OF INCOME TAX

TAXC/77/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

AMAR SHRIVASTAVA vs COMMISSIONER OF INCOME TAX

TAXC/76/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

RAMASHRE PRAJAPATI vs COMMISIONER OF INCOME TAX

TAXC/75/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

MANHARAN LAL VERMA vs COMMISSIONER OF INCOME TAX

TAXC/74/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

TRILOK SINGH DHILLON vs COMMISSIONER OF INCOME TAX

TAXC/72/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

ARUN KUMAR TIWARI vs COMMISSIONER OF INCOME TAX

TAXC/165/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

TRILOK SINGH DHILLION vs COMMISSIONER OF INCOME TAX

TAXC/164/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

KAMLESH KUMAR CHANDEL vs COMMISSIONER OF INCOME TAX

TAXC/163/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

HARISH CHAND MISHRA vs COMMISSIONER OF INCOME TAX

TAXC/162/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

AMRIK SINGH vs COMMISSIONER OF INCOME TAX

TAXC/161/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SHRI YUVRAJ SINGH MANE vs COMMISSIONER OF INCOME TAX

TAXC/160/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

KULMEET SINGH vs COMMISSIONER OF INCOME TAX

TAXC/159/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

MANHARAN LAL VERMA vs COMMISSIONER OF INCOME TAX

TAXC/158/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

AMAR SHRIVASTAVA vs COMMISSIONER OF INCOME TAX

TAXC/157/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

TRILOK SINGH DHILLON vs COMMISSIONER OF INCOME TAX

TAXC/155/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

ARUN KUMAR SARTHI vs COMMISSIONER OF INCOME TAX

TAXC/154/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

TRILOK SINGH DHILLON vs COMMISSIONER OF INCOME TAX

TAXC/153/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SANJAY VAISHNAV vs COMMISSIONER OF INCOME TAX

TAXC/152/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

SURAJ SHRISVASTAV vs COMMISSIONER OF INCOME TAX

TAXC/151/201019/10/2010

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR